Surjeet Behal vs Smt. Babeeta
2022 Latest Caselaw 12537 MP

                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                         FA No. 359 of 2002
                                                      (SURJEET BEHAL Vs SMT. BABEETA)

                           Dated : 19-09-2022
                                   None for the appellant.

                                   Shri J.B. Mehta, learned counsel for the respondent submitted that

another appeal being First Appeal No.161 of 2003 is also preferred by the State against the same judgment, therefore, both the matter be taken up together in the next week.

List this appeal along with FA No.161 of 2003 in the next week.

(VIRENDER SINGH) JUDGE

vinod

Signature Not Verified Signed by: VINOD VISHWAKARMA Signing time: 20-09-2022 10:28:18