Baishakhu Gond vs Prabhudayal
2022 Latest Caselaw 12432 MP

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                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                         MP No. 1074 of 2019
                                               (BAISHAKHU GOND Vs PRABHUDAYAL AND OTHERS)

                           Dated : 16-09-2022
                                 Shri Dhananjay Asati, learned counsel for the petitioner.

                                 Shri Jaideep Sirpurkar, learned counsel for the respondents.

Learned counsel for the petitioner submits that pursuant to order dated 28.06.2022, the petitioner has filed copy of judgment and decree dated 15.09.1976 vide I.A. No.9296/2022.

Learned counsel for the petitioner prays for and is granted two weeks'

time to file entire proceedings pertaining to Revenue Board.

List the case in the week commencing 07.11.2022. Interim relief (if any), to continue till the next date of hearing.

(MANINDER S BHATTI) JUDGE

AT

Signature Not Verified Signed by: APARNA TIWARI Signing time: 9/19/2022 2:25:37 PM