Smt. Pramila Gupta vs Shri Ramji Prasad Gupta
2022 Latest Caselaw 12205 MP

                                                                1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                          FA No. 424 of 2019
                                               (SMT. PRAMILA GUPTA Vs SHRI RAMJI PRASAD GUPTA)

                          Dated : 13-09-2022
                                   Shri Dinesh Tripathi, learned counsel for the appellant.

                                   Shri Ashish Tiwari, learned counsel for the respondent.

Learned counsel for the respondent undertakes to supply copy of pending I.As. to counsel for the appellant by tomorrow.

Learned counsel for the respondent prays for and in absence of opposition, granted two weeks' time to file affidavit as per the judgment of

Supreme Court in case of Rajnesh vs. Neha, 2021 (2) SCC 324.

List the case after two weeks.

                             (SUJOY PAUL)                                    (PRAKASH CHANDRA GUPTA)
                                JUDGE                                                 JUDGE

                          kafeel




Signature Not Verified
Signed by: KAFEEL AHMED
ANSARI
Signing time: 9/14/2022
2:11:21 PM