Vineeta Chaudhary vs Department Of Technical ...
2022 Latest Caselaw 13882 MP

                                                                1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT INDORE
                                                          WP No. 7802 of 2016
                                               WP/00491/2017, WP/01043/2017, WP/01399/2017
                           Dated : 27-10-2022
                                 Shri Prateek Patwardhan, learned counsel for the petitioners.

                                 Shri Bhuwan Deshmukh, learned counsel for the respondent/state.

Learned counsel for the petitioner submits that the issue involved in the present case is covered by the judgment of the co-ordinate bench at Principal Seat at Jabalpur in the case of Dr.D.R. Dubey and Anr Vs. State of MP passed in WP No.16493/2016.

Learned counsel for the respondent/state prays for and is granted two weeks time to examine the same.

List the matter on 17.11.2022.

(VIJAY KUMAR SHUKLA) JUDGE

Sourabh

Signature Not Verified Signed by: SOURABH YADAV Signing time: 10/27/2022 5:42:53 PM