Smt. Chhaya Pal vs Chhatrapal Baghel
2022 Latest Caselaw 13636 MP

Citation : 2022 Latest Caselaw 13636 MP
Judgement Date : 14 October, 2022

Madhya Pradesh High Court

Smt. Chhaya Pal vs Chhatrapal Baghel on 14 October, 2022

Author: Chief Justice

                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT GWALIOR
                                                        FA No. 136 of 2022
                                                 (SMT. CHHAYA PAL Vs CHHATRAPAL BAGHEL)

                           Dated : 14-10-2022
                                  Shri Anil Kumar Dangi - Advocate for the appellant.

                                  Shri Amit Lahoti - Advocate for the respondent.

Heard arguments. Judgment reserved.

(RAVI MALIMATH) (ANAND PATHAK) CHIEF JUSTICE JUDGE

SKM

Signature Not Verified Signed by: SANTOSH MASSEY Signing time: 10/14/2022 6:51:17 PM

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