Raju @ Rajesh vs Sharda
2022 Latest Caselaw 13519 MP

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 1466 of 2022 (RAJU @ RAJESH Vs SHARDA AND OTHERS)

Dated : 13-10-2022 Shri Sanjay Kumar Sharma, learned counsel for the Petitioner.

Shri Hemant Sharma, GA for the State. Counsel for the petitioner is directed to file copy of judgment/order dated 24.01.2019 passed in Special ST No.39/2018.

List the matter after four weeks.

(RAJENDRA KUMAR (VERMA)) JUDGE

amit

Signature Not Verified VerifiedDigitally Digitally signed by SAN AMIT KUMAR Date: 2022.10.14 14:38:26 IST