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Mohan Prasad Dubey vs Municipal Corporation Gwalior
2022 Latest Caselaw 13367 MP

Citation : 2022 Latest Caselaw 13367 MP
Judgement Date : 11 October, 2022

Madhya Pradesh High Court
Mohan Prasad Dubey vs Municipal Corporation Gwalior on 11 October, 2022
Author: Gurpal Singh Ahluwalia
                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT GWALIOR
                                                        WP No. 22511 of 2022
                                     (MOHAN PRASAD DUBEY Vs MUNICIPAL CORPORATION GWALIOR AND OTHERS)

                          Dated : 11-10-2022
                                   Shri D.P.S.Bhadauriya and Shri Pawan Dwivedi- Advocate for the

                          petitioner.
                                   During the course of arguments, it was submitted by the counsel for the
                          petitioner that a civil suit was instituted by the respondent No.2 against the

petitioner, which has been decreed and against the said judgment and decree, first appeal is pending before this Court in which the stay has been granted,

accordingly, he prays for and is granted a day's time to place the same on record.

As prayed, list on 13/10/2022.

(G.S. AHLUWALIA) JUDGE

Pj'S/-

Signature Not Verified Signed by: PRINCEE BARAIYA Signing time: 12-Oct-22 10:58:30 AM

 
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