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Gajendra Patel vs The State Of Madhya Pradesh
2022 Latest Caselaw 15865 MP

Citation : 2022 Latest Caselaw 15865 MP
Judgement Date : 30 November, 2022

Madhya Pradesh High Court
Gajendra Patel vs The State Of Madhya Pradesh on 30 November, 2022
Author: Sujoy Paul
                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                   MCRC No. 52025 of 2022
                                      (GAJENDRA PATEL Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                          Dated : 30-11-2022
                                Shri Ashish Tiwari, learned counsel for the applicant.

                                Shri Ajay Shukla, learned Panel Lawyer for the respondent/State.

As prayed by learned counsel for the applicant, list the matter on 2.12.2022 to enable him to argue the matter armed with relevant judgments.

(SUJOY PAUL) JUDGE

ahd

Signature Not Verified Signed by: MOHD AHMAD Signing time: 12/1/2022 2:32:28 PM

 
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