Citation : 2022 Latest Caselaw 15864 MP
Judgement Date : 30 November, 2022
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MCRC No. 42100 of 2022
(KAMLESH KUMAR VERMA Vs MOHAMMAD AJAM ANSARI)
Dated : 30-11-2022
Shri R.N. Dwivedi, learned counsel for the applicant.
Heard.
Issue notice the respondent on payment of P.F. within seven working
days failing which this application shall stand dismissed without further reference to this Court.
He is also heard on I.A. No. 16202/2022 an application for grant of stay.
Subject to hearing of other side, till the next date of hearing court below may proceed with the matter but shall not pass any final order/judgment in S.C.N.I.A No. 1214/2010.
C.C. as per rules.
(SUJOY PAUL) JUDGE
Akm
Signature Not Verified Signed by: AKANKSHA MAURYA Signing time: 12/2/2022 10:50:51 AM
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