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Sayaji Hotels Limited Through ... vs Madhya Pradesh Pashcim Kshetra ...
2022 Latest Caselaw 15308 MP

Citation : 2022 Latest Caselaw 15308 MP
Judgement Date : 21 November, 2022

Madhya Pradesh High Court
Sayaji Hotels Limited Through ... vs Madhya Pradesh Pashcim Kshetra ... on 21 November, 2022
Author: Vivek Rusia
                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT INDORE
                                                       WA No. 2120 of 2019
                             (SAYAJI HOTELS LIMITED THROUGH KRISHNA GOYAL Vs MADHYA PRADESH PASHCIM KSHETRA
                                       VIDYUT VITARAN COMPANY LIMITED SUCCESSOR OF MPEB AND OTHERS)

                           Dated : 21-11-2022
                                 Shri Raunak Choukse, learned counsel for the appellant.

                                 Shri Veer Kumar Jain, learned Senior Advocate with Shri Abhishek
                           Tugnawat, learned counsel for the Respondent No.1.

The present writ appeal is filed against the order passed by writ Court on 20.09.2019 in R.P. No.259/2019 whereby the writ Court has dismissed the

petition by relying on a judgment passed by one of us (Vivek Rusia, J.) in the case of Ritspin Synthetics Ltd. vs. State of M.P. and others reported in 2018 (2) MPLJ 569.

Learned counsel for the parties submit that along with the writ petition filed by Ritspin Synthetics Ltd. (supra), other writ petitions were also dismissed i.e. W.P. No. 1951/2015 against which W.A. No.742/2018 has been filed and the same is pending. Although learned counsel for the parties have no objection for hearing of the matter by this Bench but in our opinion these writ appeals are liable to be heard along with W.A. No.742/2018 as similar issues are involved.

Since W.A. No.742/2018 cannot be listed along with these three writ appeals before this Bench, therefore, office is directed to list the matter before another Division Bench in which I am (Vivek Rusia, J.) is not a party.

                             (VIVEK RUSIA)                                (AMAR NATH (KESHARWANI))
                                  JUDGE                                            JUDGE
                           Aastha




Signature Not Verified
Signed by: HARI KUMAR C
G NAIR
Signing time: 24-11-2022
18:02:34
 

 
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