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Rajendra Alias Monu Sarvare vs The State Of Madhya Pradesh
2022 Latest Caselaw 14949 MP

Citation : 2022 Latest Caselaw 14949 MP
Judgement Date : 15 November, 2022

Madhya Pradesh High Court
Rajendra Alias Monu Sarvare vs The State Of Madhya Pradesh on 15 November, 2022
Author: Sujoy Paul

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 6245 of 2021 (RAJENDRA ALIAS MONU SARVARE Vs THE STATE OF MADHYA PRADESH)

Dated : 15-11-2022 Shri Nitin Jain, Advocate for the appellant.

Shri Yogesh Dhande, Government Advocate for the State. As prayed list in the next week to enable him to argue the matter equipped with relevant judgments of Supreme Court.


                                     (SUJOY PAUL)                                 (PRAKASH CHANDRA GUPTA)
                                        JUDGE                                              JUDGE

                                   MISHRA




Signature Not Verified SAN

Digitally signed by ARVIND KUMAR MISHRA Date: 2022.11.15 17:20:47 IST

 
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