M/S/ Shivam Indane vs Indian Oil Corporation
2022 Latest Caselaw 14864 MP

Citation : 2022 Latest Caselaw 14864 MP
Judgement Date : 14 November, 2022

Madhya Pradesh High Court

M/S/ Shivam Indane vs Indian Oil Corporation on 14 November, 2022

Author: Sushrut Arvind Dharmadhikari

                                                     1
                             IN THE HIGH COURT OF MADHYA PRADESH
                                          AT JABALPUR
                                             WP No. 24577 of 2019
                               (M/S/ SHIVAM INDANE Vs INDIAN OIL CORPORATION AND OTHERS)

         Dated : 14-11-2022
                   Shri Rahul Diwakar, learned counsel for the petitioner.

                   Shri Aditya Adhikari, learned senior counsel with Shri Eijaz Siddiqui,
        counsel for the respondents.

Learned counsel for the petitioner prays for time to go through the judgments of Delhi High Court.

List the case in the next week.

(S. A. DHARMADHIKARI) JUDGE

Shanu

Digitally signed by SHANU RAIKWAR Date: 2022.11.14 18:05:47 +05'30'

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