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Chimpi @ Narendra Yadav vs State Of M.P.
2022 Latest Caselaw 14607 MP

Citation : 2022 Latest Caselaw 14607 MP
Judgement Date : 10 November, 2022

Madhya Pradesh High Court
Chimpi @ Narendra Yadav vs State Of M.P. on 10 November, 2022
Author: Gurpal Singh Ahluwalia
                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT GWALIOR
                                                       CRA No. 770 of 2012
                                                (CHIMPI @ NARENDRA YADAV Vs STATE OF M.P.)

                           Dated : 10-11-2022
                                  Shri Anoop Nigam - Advocate for the appellant.

                                  Shri C.P. Singh - Panel Lawyer for the respondent/State.

Shri D.R. Sharma - Advocate for the complainant. Arguments heard.

Reserved for judgment.


                             (G.S. AHLUWALIA)                           (RAJEEV KUMAR SHRIVASTAVA)
                                    JUDGE                                          JUDGE

                           pwn*




Signature Not Verified Signed by: PAWAN KUMAR Signing time: 10-11-2022 06:12:23 PM

 
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