Lekhram(Deleted) Lrs Sachin ... vs State Of M.P.
2022 Latest Caselaw 14433 MP

Citation : 2022 Latest Caselaw 14433 MP
Judgement Date : 7 November, 2022

Madhya Pradesh High Court

Lekhram(Deleted) Lrs Sachin ... vs State Of M.P. on 7 November, 2022

Author: Rohit Arya

                                                     1
           IN THE HIGH COURT OF MADHYA PRADESH
                        AT GWALIOR
                                              CRA No. 65 of 2001
                                 (LEKHRAM(DELETED) LRS SACHIN HARSH Vs STATE OF M.P.)

Dated : 10-11-2022
      Shri Vilas Tikhe, learned counsel for the appellant.

      Shri Rajesh Shukla, learned Deputy Advocate General, for the
respondent/State.

Arguments heard. Reserved for judgment.

(ROHIT ARYA) (MILIND RAMESH PHADKE) JUDGE JUDGE

yog

YOGESH VERMA 2022.11.11 VALSALA VASUDEVAN 2018.10.26 15:14:29 -07'00' 12:37:03 +05'30'

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