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Panjab Singh vs The State Of Madhya Pradesh
2022 Latest Caselaw 14281 MP

Citation : 2022 Latest Caselaw 14281 MP
Judgement Date : 3 November, 2022

Madhya Pradesh High Court
Panjab Singh vs The State Of Madhya Pradesh on 3 November, 2022
Author: Gurpal Singh Ahluwalia

IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 1212 of 2018 (PANJAB SINGH Vs THE STATE OF MADHYA PRADESH)

Dated : 3-11-2022 Shri V. D. Sharma - Advocate for the appellant.

Ms. Kalpana Parmar - Panel Lawyer for the State. Heard.

Reserved for judgment.


                             (G.S. AHLUWALIA)                          (RAJEEV KUMAR SHRIVASTAVA)
                                   JUDGE                                          JUDGE

                           pwn*




Signature Not Verified Signed by: PAWAN KUMAR Signing time: 03-11-2022 06:06:27 PM

 
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