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Punjab Singh vs State Of M.P.
2022 Latest Caselaw 14280 MP

Citation : 2022 Latest Caselaw 14280 MP
Judgement Date : 3 November, 2022

Madhya Pradesh High Court
Punjab Singh vs State Of M.P. on 3 November, 2022
Author: Gurpal Singh Ahluwalia

IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 873 of 2012 (PUNJAB SINGH Vs STATE OF M.P.)

Dated : 3-11-2022 Shri V. D. Sharma - Advocate for the appellant.

Shri C.P. Singh - Panel Lawyer for the State. Heard.

Reserved for judgment.


                             (G.S. AHLUWALIA)                           (RAJEEV KUMAR SHRIVASTAVA)
                                   JUDGE                                           JUDGE

                           pwn*




Signature Not Verified Signed by: PAWAN KUMAR Signing time: 03-11-2022 06:06:27 PM

 
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