Smt. Shweta Balmik vs Sanjeet Balmik
2022 Latest Caselaw 7242 MP

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCC No. 504 of 2021 (SMT. SHWETA BALMIK Vs SANJEET BALMIK)

Dated : 12-05-2022 Shri A.K. Shah, counsel for the applicant.

Office is directed to call for the status report of MJC No.4/2021 (Sweta Valmik v. Sanjeet Valmik) arising out from the judgment dated 01.03.2019 passed in HMA No.342/2018 by Principal Judge, Family Court, Satna.

List the matter after summer vacation.

(RAJEEV KUMAR DUBEY) JUDGE

(ra)

Signature Not Verified SAN

Digitally signed by RANJEET AHIRWAL Date: 2022.05.12 16:49:58 IST