Hukumchand vs Munni Bai
2022 Latest Caselaw 7237 MP

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                                              IN THE HIGH COURT OF MADHYA PRADESH
                                                           AT JABALPUR
                                                                SA No. 697 of 2021
                                                   (HUKUMCHAND AND OTHERS Vs MUNNI BAI AND OTHERS)

                                   Dated : 12-05-2022
                                         Shri Neelesh Jain, Advocate for the appellants.

                                         Heard on admission
                                         Appeal is admitted for final hearing on the following substantial questions
                                   of law:-

                                                     (i) Whether the learned appellate Court
                                                     had failed to appreciate that the during
                                                     the alive period of Dropti Bai, she
                                                     executed will in favour of plaintiffs,
                                                     later on they registered before the
                                                     Registrar by followed proper procedure
                                                     of law and opportunity of hearing has
                                                     been given to the defendants ? and

                                                   (ii)     Whether, the lower appellate Court
                                                has erred in reversing the well reasons and
                                                speaking judgment of trial Court?
                                         Issue notice to the respondents on I.A. No.3552/2021, an application for

grant of stay on payment of PF within seven working days by both the modes.

Notice be made returnable within four weeks.

List after four weeks for consideration of pending I.A.

(ARUN KUMAR SHARMA) JUDGE

pn

Signature Not Verified SAN

Digitally signed by PANKAJ NAGLE Date: 2022.05.13 10:44:40 IST