Citation : 2022 Latest Caselaw 7013 MP
Judgement Date : 9 May, 2022
IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 102 of 2012 (RAVI AND OTHERS Vs STATE OF M.P.)
Dated : 09-05-2022 Shri R.K.S. Kushwah, Counsel for the appellants.
Shri C.P. Singh, Counsel for the State. Heard.
Reserved for judgment.
(G.S. AHLUWALIA) (RAJEEV KUMAR SHRIVASTAVA)
JUDGE JUDGE
Shubhankar
Digitally signed by SHUBHANKAR MISHRA Date: 2022.05.09 17:24:32 +05'30'
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