Hemant (Deleted) vs State Of M.P.
2022 Latest Caselaw 7005 MP

Citation : 2022 Latest Caselaw 7005 MP
Judgement Date : 9 May, 2022

Madhya Pradesh High Court

Hemant (Deleted) vs State Of M.P. on 9 May, 2022

Author: Gurpal Singh Ahluwalia

                                             1
                        IN THE HIGH COURT OF MADHYA PRADESH
                                     AT GWALIOR
                                     CRA No. 977 of 2011
                            (HEMANT (DELETED) AND OTHERS Vs STATE OF M.P.)

Dated : 09-05-2022
           Shri Shailendra Singh Sengar and Shri Prakhar Dhengula learned counsel

for the appellants.
           Shri C.P.Singh, learned counsel for the respondent/State.

Heard.

Reserved for judgment.


    (G.S. AHLUWALIA)                                  (RAJEEV KUMAR SHRIVASTAVA)
           JUDGE                                                 JUDGE

Pj'S/-

Digitally signed by PRINCEE BARAIYA Date: 2022.05.09 17:18:09 -07'00'

Download the LatestLaws.com Mobile App