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Chaviram vs State Of M.P.
2022 Latest Caselaw 7004 MP

Citation : 2022 Latest Caselaw 7004 MP
Judgement Date : 9 May, 2022

Madhya Pradesh High Court
Chaviram vs State Of M.P. on 9 May, 2022
Author: Gurpal Singh Ahluwalia
                                              1
                           IN THE HIGH COURT OF MADHYA PRADESH
                                        AT GWALIOR
                                      CRA No. 873 of 2011
                                 (CHAVIRAM AND OTHERS Vs STATE OF M.P.)

Dated : 09-05-2022
              Shri Shailendra Singh Sengar and Shri Prakhar Dhengula learned counsel

for the appellants.
              Shri C.P.Singh, learned counsel for the respondent/State.

Heard.

Reserved for judgment.


    (G.S. AHLUWALIA)                                   (RAJEEV KUMAR SHRIVASTAVA)
           JUDGE                                                  JUDGE

Pj'S/-

Digitally signed by PRINCEE BARAIYA Date: 2022.05.09 17:17:50 -07'00'

 
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