Smt. Kalpana Awasthi vs Pankaj Awasthi
2022 Latest Caselaw 6925 MP

                                                                          1
                                                   IN THE HIGH COURT OF MADHYA PRADESH
                                                                AT JABALPUR
                                                                    FA No. 823 of 2021
                                                            (SMT. KALPANA AWASTHI Vs PANKAJ AWASTHI)

                                      Dated : 07-05-2022
                                            Shri Deepak Sahu, learned counsel for the appellant.

                                            Shri Vinod Kumar Dubey, learned counsel for the respondent.

Let copy of judgment be supplied by Shri Sahu to Shri Dubey by Monday. Appeal is formally admitted for hearing. List in due course.

                                        (SUJOY PAUL)                                        (DWARKA DHISH BANSAL)
                                           JUDGE                                                   JUDGE

                                      Akm

Signature Not Verified SAN

Digitally signed by AKANKSHA MAURYA Date: 2022.05.09 15:52:16 IST