Devendra vs Navneet
2022 Latest Caselaw 6850 MP

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                                                  IN THE HIGH COURT OF MADHYA PRADESH
                                                               AT JABALPUR
                                                                  CRA No. 8757 of 2018
                                                                     (DEVENDRA Vs NAVNEET)

                                   Dated : 06-05-2022
                                           Shri N. K. Tiwari, learned counsel for the appellant.

                                           Ms. Anita Kaithwas, learned counsel for respondent.

Learned counsel for the appellant supplied the copy of impugned judgment to learned counsel for respondent.

As prayed by learned counsel for the parties, list this appeal for final hearing at motion stage after ensuing summer vacation.

(DINESH KUMAR PALIWAL) JUDGE

mrs. mishra

Signature Not Verified SAN

Digitally signed by DEEPA MISHRA Date: 2022.05.07 14:26:39 IST