Chairman, M.P.S.E.B. vs Shri Anand Rao Wagadre
2022 Latest Caselaw 6607 MP

Citation : 2022 Latest Caselaw 6607 MP
Judgement Date : 2 May, 2022

Madhya Pradesh High Court

Chairman, M.P.S.E.B. vs Shri Anand Rao Wagadre on 2 May, 2022

Author: Chief Justice

                                            1
                    IN THE HIGH COURT OF MADHYA PRADESH
                                 AT JABALPUR
                                      WA No. 437 of 2006
                     (CHAIRMAN, M.P.S.E.B. AND OTHERS Vs SHRI ANAND RAO WAGADRE)

Dated : 02-05-2022
          Shri Anoop Nair - Advocate for the appellants.

          Shri K.C. Ghildiyal - Senior Advocate with Shri Shrikant Mishra-
Advocate for the respondents.

Arguments heard. Judgment reserved.

(RAVI MALIMATH) (PURUSHAINDRA KUMAR KAURAV) CHIEF JUSTICE JUDGE

MSP

Digitally signed by MANVENDRA SINGH PARIHAR Date: 2022.05.04 10:57:29 +05'30'

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