Rameshwar vs The State Of Madhya Pradesh
2022 Latest Caselaw 6599 MP

                                                                          1
                                                 IN THE HIGH COURT OF MADHYA PRADESH
                                                              AT JABALPUR
                                                                  CRA No. 1059 of 2012
                                                    (RAMESHWAR AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                                 Dated : 05-05-2022
                                          Shri Jagat Kumar Dehariya, learned counsel for the appellants.

                                          Shri S. K. Kashyap, learned Government Advocate for the respondent/State.

On the joint request of the parties, the matter is heard finally. Reserved for judgment.

                                       (SUJOY PAUL)                                        (DWARKA DHISH BANSAL)
                                          JUDGE                                                   JUDGE

                                 ahd

Signature Not Verified SAN

Digitally signed by MOHD AHMAD Date: 2022.05.06 14:40:53 IST