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Vrindawan vs State Of M.P.
2022 Latest Caselaw 8734 MP

Citation : 2022 Latest Caselaw 8734 MP
Judgement Date : 30 June, 2022

Madhya Pradesh High Court
Vrindawan vs State Of M.P. on 30 June, 2022
Author: Gurpal Singh Ahluwalia
                                     1
              IN THE HIGH COURT OF MADHYA PRADESH
                           AT GWALIOR
                              CRA No. 289 of 2012
                             (VRINDAWAN Vs STATE OF M.P.)

Dated : 30-06-2022
         Shri B.K. Kulshreshtha - Advocate for the appellant.

         Shri Sanjay Kumar Sharma - Public Prosecutor for the respondent/State.

Heard.

Reserved for judgment.


   (G.S. AHLUWALIA)                           (RAJEEV KUMAR SHRIVASTAVA)
         JUDGE                                           JUDGE

(alok)




  ALOK KUMAR

2022.07.01 17:02:08 +05'30'

 
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