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Sandeep Rusia vs Raghvendra @ Raghav Rusia
2022 Latest Caselaw 8502 MP

Citation : 2022 Latest Caselaw 8502 MP
Judgement Date : 27 June, 2022

Madhya Pradesh High Court
Sandeep Rusia vs Raghvendra @ Raghav Rusia on 27 June, 2022
Author: Vivek Agarwal
                                                                       1
                                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                                 AT JABALPUR
                                                                     BEFORE
                                                       HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                                                ON THE 27th OF JUNE, 2022

                                                           MISC. PETITION No. 3171 of 2020

                                               Between:-
                                               SANDEEP RUSIA S/O RAJENDRA RUSIA , AGED
                                               ABOUT    49    YEARS, OCCUPATION: SELF
                                               EMPLOYED R/O 1271 USHA KUNJ CIVIL LINES,
                                               MANU VIHAR COLONY, BEHIND DELIGHT
                                               CINEMA, CIVIL LINES, JHASI (U.P.) (UTTAR
                                               PRADESH)

                                                                                                 .....PETITIONER
                                               (NONE FOR THE PETITIONER )

                                               AND

                                       1.      RAGHVENDRA @ RAGHAV RUSIA S/O LATE
                                               SHARAD KUMAR RUSIA , AGED ABOUT 38
                                               YEAR S , R/O WARD NO.6, HARIHAR ROAD,
                                               HARPALPUR,    TEHSIL NAOGAON,    DISTT.
                                               CHHATARPUR (M.P.) (MADHYA PRADESH)

                                       2.      RAJENDRA KUMAR RUSIA S/O RAMESHWAR
                                               PRASAD , AGED ABOUT 72 YEARS, HARPALPUR
                                               TEH. NAOGAON (MADHYA PRADESH)

                                       3.      SMT. USHA DEVI RUSIA W/O SHRI RAJENDRA
                                               KUMAR RUSIA , AGED ABOUT 69 YEARS,
                                               HARPALPUR AT PRESENT HOUSE NO. 97/5 OLD
                                               NEW HOUSE NO. 1271 MANU VIHAR CIVIL LINE
                                               (UTTAR PRADESH)

                                       4.      STATE OF M.P. THR.   COLLECTOR DISTT.
                                               CHHATARPUR (MADHYA PRADESH)

                                                                                              .....RESPONDENTS
                                               (BY SMT. SWATI ASEEM GEORGE, PANEL LAWYER FOR
                                               RESPONDENT NO.4/STATE)

Signature Not Verified
  SAN
                                             Th is petition coming on for hearing this day, th e court passed the

Digitally signed by MOHD TABISH KHAN
Date: 2022.06.27 18:55:51 IST
                                       following:
                                                                        ORDER

Nobody appeared for the petitioner on 25.03.2021 and 29.06.2021. Perused the miscellaneous petition. This miscellaneous petition is filed challenging the judgment and decree dated 09.03.2019 passed by the learned A.D.J. Naogaon, District Chhatarpur, remanding the matter to the trial Court with a direction to grant full opportunity of hearing to the petitioner before passing any order.

There is no stay in the present petition and it appears that with passage of time trial Court must have decided the suit on remand.

At this distance of time, nothing survives for adjudication. Therefore, the petition is dismissed both for want of prosecution as well as on merits.

(VIVEK AGARWAL) JUDGE Tabish

Signature Not Verified SAN

Digitally signed by MOHD TABISH KHAN Date: 2022.06.27 18:55:51 IST

 
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