Chotelal Mishra vs Shri M Gopal Reddy Add Chief ...
2022 Latest Caselaw 9956 MP

                                                                  1
                                               IN THE HIGH COURT OF MADHYA PRADESH
                                                            AT JABALPUR
                                                                   BEFORE
                                                     HON'BLE SMT. JUSTICE NANDITA DUBEY
                                                           ON THE 20th OF JULY, 2022

                                               CONTEMPT PETITION CIVIL No. 3070 of 2019

                                            Between:-
                                       1.

CHOTELAL MISHRA, S/O LATE SHRI JWALAL PRASAD MISHRA, AGED ABOUT 55 YEARS, POSTED AT TYOTHAR CANAL DIVISION, SIRMOUR, DISTRICT REWA (MADHYA PRADESH)

2. RAM BHAGAT TRIPATHI, S/O SHRI RAMLAL TRIPATHI, AGED ABOUT 56 YEARS, OCCUPATION: AMIN, R/O TYOTHAR CANAL DIVISION, SIRMOUR, DISTRICT REWA (MADHYA PRADESH)

3. SANTOSH KUMAR TIARI, S/O SHRI RAM NIWAS TIWARI, AGED ABOUT 51 YEARS, OCCUPATION: AMIN, R/O TYOTHAR CANAL DIVISION SIRMOUR, DISTRICT REWA (MADHYA PRADESH)

4. PANCHAM SINGH, S/O SHRI BRAJBHAN SINGH, AGED ABOUT 58 YEARS, OCCUPATION: AMIN, R/O TYOTHAR CANAL DIVISION SIRMOUR, DISTRICT REWA (MADHYA PRADESH)

5. RAMANUJ KOTWAR, S/O SHRI RAM BIHORE KOTWAR, AGED ABOUT 56 YEARS, OCCUPATION: AMIN, R/O TYOTHAR CANAL DIVISION SIRMOUR, DISTRCIT REWA (MADHYA PRADESH)

6. GYAN PRAKASH MISHRA, S/O SHRI SHRINIWAS MISHRA, AGED ABOUT 56 YEARS, OCCUPATION: AMIN, R/O APAR PURWA CANAL DIVISION, DISTRICT REWA (MADHYA PRADESH)

7. RAM NIDHI MISHRA, S/O SHRI VINAYAK Signature Not Verified PRASAD MISHRA, AGED ABOUT 53 YEARS, SAN OCCUPATION: AMIN, R/O KYOTI CANAL DIVISION, DISTT. REWA (MADHYA PRADESH) Digitally signed by SHARAN JEET KAUR JASSAL Date: 2022.07.20 17:10:41 IST

8. DINESH KUMAR SHUKLA S/O SHRI

GHANARAYAN SHUKLA, AGED ABOUT 54 YEARS, OCCUPATION: AMIN, R/O KYOTI CANAL DIVISION, DISTT. REWA (MADHYA PRADESH)

9. RAMBAHORE MISHRA, S/O SHRI RAJARAM MISHRA, AGED ABOUT 55 YEARS, OCCUPATION: AMIN, R/O KYOTI CANAL DIVISION DISTT. REWA (MADHYA PRADESH)

10. SHRINIWAS, S/O SHYAMSUNDAR, AGED ABOUT 56 YEARS, OCCUPATION: AMIN, R/O APAR PURWA CANAL DIVISION, DISTRICT REWA (MADHYA PRADESH)

11. VINOD SHANKAR SHRIVASTAVA, S/O KESHAV PRASAD SHRIVASTAVA, AGED ABOUT 54 YEARS, OCCUPATION: AMIN, R/O KYOTI CANAL DIVISION, DISTT. REWA (MADHYA PRADESH)

12. SHRIVENDRA KUMAR MISHRA S/O MATHURA PRASAD MISHRA, AGED ABOUT 52 YEARS, OCCUPATION: AMIN, R/O KYOTI CANAL DIVISION, DISTT. REWA (MADHYA PRADESH)

13. SAMI ULLAH KHAN S/O SAFI ULLAH KHAN, AGED ABOUT 58 YEARS, OCCUPATION: AMIN, R/O KYOTI CANAL DIVISION, DISTT. REWA (MADHYA PRADESH)

14. SHYAM SUNDAR MISHRA S/O MANNELAL MISHRA, AGED ABOUT 60 YEARS, OCCUPATION: RETIRED AMIN, R/O VILLAGE AKAORI, POST AND P.S JABA, TAHSIL TYOTHAR, DISTRICT REWA (MADHYA PRADESH)

15. MANKAMNA PRASAD MISHRA S/O SATANAND MISHRA, AGED ABOUT 60 YEARS, OCCUPATION: RETIRED AMIN, R/O VILLAGE AKAORI, POST AND P.S JABA, TAHSIL TYOTHAR, DISTRICT REWA (MADHYA PRADESH)

16. RAM BAHADUR LAL SHRIVASTAVA S/O KUNJAL PRASAD SHRIVASTAVA, AGED ABOUT 65 YEARS, OCCUPATION: RETIRED AMIN, R/O VILLAGE TENDUA, POST PARASI, TAHSIL Signature Not Verified SIRMOUR, DISTRICT REWA (MADHYA PRADESH) SAN

Digitally signed by SHARAN JEET KAUR JASSAL Date: 2022.07.20 17:10:41 IST 17. PUSHPRAJ SINGH S/O TEJWALI SINGH, AGED

ABOUT 59 YEARS, OCCUPATION: AMIN, R/O KYOTI CANAL DIVISION, DISTRICT REWA (MADHYA PRADESH) .....PETITIONER (NONE)

AND

1. SHRI M. GOPAL REDDY ADD. CHIEF SECRETARY, WATER RESOURCES DEPARTMENT, VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)

2. SHRI M.S. DABER, ENGINEER IN CHIEF, WATER RESOURCE DEPARTMENT, OLD NARMADA BHAWAN, TULSI NAGAR, BHOPAL (MADHYA PRADESH)

3. SHRI MANOJ TIWARI, EXECUTIVE ENGINEER, WATER RESOURCES DEPARTMENT, KYOTI CANAL DIVISION, REWA, DISTRICT REWA (MADHYA PRADESH)

4. SHRI SANKATMOCHAN TIWARI, EXECUTIVE ENGINEER, WATER RESOURCES DEPARTMENT, TYOTHAR CANAL DIVISION SIRMOUR, DISTRICT REWA (MADHYA PRADESH)

5. SHRI P.K PANDEY, EXECUTIVE ENGINEER, WATER RESOURCES DEPARTMENT, APAR PURVA CANAL DIVISION, DISTRICT REWA (MADHYA PRADESH)

.....RESPONDENTS (NONE)

Th is petition coming on for hearing this day, th e court passed the following:

ORDER The present contempt petition arises out of non-compliance of order dated 03.10.2017 passed in W.P. No.13627/2017.

Signature Not Verified The respondents have filed the reply along with the compliance report SAN

Digitally signed by SHARAN JEET KAUR annexed with the petition as Annexure R/1 which shows that the order passed in JASSAL Date: 2022.07.20 17:10:41 IST

the writ petition has been complied with, and the representation of the

petitioners has been decided in the light of the judgment passed in the case of Sudama Prasad Pandey V/s State of M.P. & others (W.P. No.16878/2010).

Considering the aforesaid, nothing further remains to be decided in the petition. The proceedings are dropped. Rule nisi is discharged. However, if the petitioners are still aggrieved by the order passed by the respondents, they are at liberty to assail the same in appropriate proceedings.

(NANDITA DUBEY) JUDGE sjk

Signature Not Verified SAN

Digitally signed by SHARAN JEET KAUR JASSAL Date: 2022.07.20 17:10:41 IST