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Mohar Singh Karcham vs The State Of M.P.
2022 Latest Caselaw 9524 MP

Citation : 2022 Latest Caselaw 9524 MP
Judgement Date : 12 July, 2022

Madhya Pradesh High Court
Mohar Singh Karcham vs The State Of M.P. on 12 July, 2022
Author: Sujoy Paul
                                                                      1
                                               IN THE HIGH COURT OF MADHYA PRADESH
                                                            AT JABALPUR
                                                                CRA No. 1277 of 2022
                                                       (MOHAR SINGH KARCHAM Vs THE STATE OF M.P.)

                                   Dated : 12-07-2022
                                         Shri Indrajeet Singh Yadav, Advocate for the appellant.

                                         Shri Yogesh Dhande, Government Advocate for respondent-State.

Shri Yadav, learned counsel for the appellant prays for time to prepare the matter and argue the same with all relevant judgments. Prayer is allowed.

List after one week.


                                     (SUJOY PAUL)                                  (PRAKASH CHANDRA GUPTA)
                                        JUDGE                                               JUDGE

                                   MISHRA




Signature Not Verified SAN

Digitally signed by ARVIND KUMAR MISHRA Date: 2022.07.12 17:05:55 IST

 
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