Citation : 2022 Latest Caselaw 9108 MP
Judgement Date : 8 July, 2022
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE VISHAL DHAGAT
ON THE 08 th OF JULY, 2022
CONC-01397-2019
Between:-
UDHAV PRASAD DWIVEDI S/O LATE SHRI
UGRASEN DWIVEDI , AGED ABOUT 52 YEARS,
OCCUPATION: HELPER, M.P.PURVA KSHETRA
VIDYUT VITRAN COM. LTD. OFFICE OF JUNIOR
ENGINEER, DISTRIBUTION CENTRE BADRAO
UNDER EXECUTIVE ENGINEER (OANDM) EAST
DIVISION, BARA REWA NOW NEHRU NAGAR
REWA (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY
MANAGING DIRECTOR M.P.PURVA KSHETRA
VIDYUT VITRAN COMPANY, SHAKTI BHAWAN,
RAMPUR JABALPUR (MADHYA PRADESH)
2. SHRI RK JAIN ,EXECUTIVE ENGINEER MP
POORVA KSHETRA VIDYUT VITRAN COMPANY
LTD DISTT REWA MP (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 1363 of 2019
Between:-
UMA SHANKAR DWIVEDI S/O LATE SHRI RAGHUVEER PRASAD KHARE , AGED ABOUT 59 Y E A R S , OCCUPATION: LINE HELPER, M.P.PURVA KSHETRA VIDYUT VITRAN COMPANY LTD. M.P.PURVA KSHETRA VIDYUT VITRAN COM. LTD. DISTRIBUTION CENTRE BAHROL, UNDER EXECUTIVE ENGINEER (O AND M) DIVISION BANDA (BILLAI) DIST.T SAGAR(M.P.) NOW UNDER EXECUTIVE ENGINEER (OAND M) SOUTH DIVISION KILLAI NAKA DAMOH (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY MANAGING DIRECTOR M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY, SHAKTI BHAWAN, JABALPUR (MADHYA PRADESH)
2. SHRI US PARASHAR ,EXECUTIVE ENGINEER DISTT SAGAR MP DISTT SAGAR MP (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 1398 of 2019
Between:-
UMA SHANKAR DWIVEDI S/O SHRI CHANDRA SHEKHAR , AGED ABOUT 57 YEARS, OCCUPATION: HELPER M.P. PURVA KSHETRA VIDYUT VITRAN CO. UNDER ASSISTANT ENGINEER EST DIVISION BARA REWA NOW NEHRU NAGAR REWA (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY MANAGING DIRECTOR M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY SHAKTI BHWAN JABALPUR (MADHYA PRADESH)
2. SHRI S.K.BHAGVATKAR, CHIEF ENGINEER REWA RANGE, M.P.PURVA KSHETRA VIDYUT VITRAN COMPANY ARJUN NAGAR REWA (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 1399 of 2019
Between:-
UMA SHANKAR DWIVEDI W/O LATE SHRI MOMIN KHAN , AGED ABOUT 56 YEARS, OCCUPATION: HOUSE WIFE R/O POKHARI TOLA
NEAR CHERAHOULA MANDIR REWA (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY MANAGING DIRECTOR M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY, SHAKTI BHAWAN, JABALPUR (MADHYA PRADESH)
2. SHRI V.K JAIN ,SUPERINTENDING ENGINEER MP PURVA KSHETRA VIDYUT VITRAN COMPANY LTD DISTT REWA MP (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 1400 of 2019
Between:-
UMA SHANKAR DWIVEDI S/O LATE SHRI MOHD. HANIF KHAN , AGED ABOUT 55 YEARS, OCCUPATION: DRIVER M.P. PURVA KSHETRA VIDYUT VITRAN CO. UNDER ASSISTANT ENGINEER EAST DIVISION BARA REWA REWA (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY MANAGING DIRECTOR M.P. PURVA KSHETRA VIDYUT VITRAN CO. SHAKTI BHAWAN (MADHYA PRADESH)
2. SHRI S.K BHAGVATKAR ,CHIEF ENGINEER R EWA MP PURVA KSHETRA VIDYUT VITRAN COMPANY ARJUN NAGAR REWA DISTT REWA MP (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 1401 of 2019
Between:-
UMA SHANKAR DWIVEDI S/O LATE SHRI VISHWANATH BHARTI , AGED ABOUT 63 YEARS, OCCUPATION: CHOUKIDAR (RETIRED) M.P.PURVA KSHETRA VIDYUT VITRAN COMPANY LTD. R/O VILLAGE CHUHIYA, POST PADAR, TEHSIL MAUGANJ, DISTT. REWA (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY MANAGING DIRECTOR M.P.PURVE KSHETRA VIDYUT VITRAN COMPANY, SHAKTI BHAWAN, RAMPUR JABALPUR (MADHYA PRADESH)
2. SHRI R.K JAIN ,EXECUTIVE ENGINEER MP PURVA KSHETRA VIDYUT VITRAN COMPANY DISTT REWA MP (MADHYA PRADESH)
3. SHRI S.K BHAGVATKAR, CHIEF ENGINEER MP POORVA KSHETRA VIDYUT VITRAN COMPANY DISTT REWA MP (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 1402 of 2019
Between:-
UMA SHANKAR DWIVEDI S/O LATE SHRI LOKNATH PANDEY , AGED ABOUT 67 YEARS, OCCUPATION: RETD. (HELPER) M.P. PURVA KSHETRA VIDHUT VITRAN COMPANY LTD. IN THE OFFICE OF JUNIOR ENGINEER DISTRIBUTION CENTRE ENGINEERING COLLEGE UNDER EXECUTIVE ENGINEER (O AND M) EAST DIVISION BARA REWA, NOW NEHRU NAGAR REWA DISTT. REWA R/O. VILL. SOTHA POST PADARIYA TEH. GUDH (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY MANAGING DIRECTOR M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY SHAKTI BHAWAN (MADHYA PRADESH)
2. SHRI R.K.JAIN, EXECUTIVE ENGINEER M.P.POORVA KSHETRA VIDYUT VITRAN CO. LTD . (O AND M) EAST DIVISION BARA, NOW NEHRU NAGAR REWA (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 1403 of 2019
Between:-
UMA SHANKAR DWIVEDI S/O LATE SHRI RMA PRATAP KUSHWAHA , AGED ABOUT 58 YEARS, OCCUPATION: DRIVER M.P. PURVA KSHETRA VIDYUT VIDRAN CO. UNDET ASSISTANT ENGINEER EAST DIVISION BARA REWA BEHRU NAGAR REWA (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY MANAGING DIRECTOR M.P. PURVA KSHETRA VIDYUT VITRAN CO. SHAKTI BHAWAN RAMPUR JABALPUR (MADHYA PRADESH)
2. SHRI S.K.BHAGVATKAR, CHIEF ENGINEER POORVA KSHETRA VIDYUT VITRAN CO. LTD. REWA RANGE ARJUN NAGAR REWA (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 1404 of 2019
Between:-
UMA SHANKAR DWIVEDI S/O LATE SHRI JAGDISH PRASAD TIWARI , AGED ABOUT 58 YEAR S , OCCUPATION: ASSISTANT LINEMAN, M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY LTD. OFFICE OF ASSISTANT ENGINEER (O AND M) EAST SUB DIVISION, BARA REWA , NOW NEHRU NAGAR REWA (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY MANAGING DIRECTOR M.P.PURVE KSHETRA VIDYUT VITRAN COMPANY, SHAKTI BHAWAN, RAMPUR, JABALPUR (MADHYA PRADESH)
2. SHRI R.K JAIN, EXECUTIVE ENGINEER MP PURVA KSHETRA VIDYUT VITRAN COMPANY LTD DISTT REWA MP (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 1445 of 2019
Between:-
UMA SHANKAR DWIVEDI S/O LATE SHRI RAM CHANDRA VERMA , AGED ABOUT 56 YEARS, OCCUPATION: HELPER M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY IN THE OFFICE JUNIOR ENGINEER BADRAO DISTRIVUTION CENTRE UNDER O AND M EAST DIVISION BARA REWA DISTT. REWA NOW NEHRU NAGAR REWA (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY MANAGING DIRECTOR M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY SHAKTI BHAWAN JABALPUR (MADHYA PRADESH)
2. SHRI R.K JAIN EXECUTIVE ENGINEER POORVA KSHETRA VIDYUT VITRAN CO. LTD. O AND M EAST DIVISION NEHRU NAGAR REWA (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 1446 of 2019
Between:-
UMA SHANKAR DWIVEDI S/O LATE SHRI RAM PRAKASH PAL , AGED ABOUT 56 YEARS, OCCUPATION: HELPER M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY IN THE OFFICE ASSISTANT ENGINEER O AND M EAST SUB
DIVISION BARA REWA DISTT. REWA NOW NEHRU NAGAR REWA (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY MANAGING DIRECTOR M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY SHAKTI BHAWAN JABALPUR (MADHYA PRADESH)
2. SHRI R. K. JAIN EXECUTIVE ENGINEER M.P.
PURVA KSHETRA VIDYUT VITRAN COMPANY EAST DIVISION BARA REWA NEHRU (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 1447 of 2019
Between:-
(((((UMA SHANKAR DWIVEDI S/O LATE SHRI RAM SWAROOP VISHWAKARMA , AGED ABOUT 59 YEARS, OCCUPATION: HELPER, M.P.PURVA KSHETRA VIDYUT VITRAN COMPANY LTD. IN THE OFFICE ASSTT. ENGINEER (OANDM) SUB DIVISION R.E.S. BARA REWA DISTT. REWA NOW NEHRU NAGAR REWA DISTT. REWA (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY MANAGING DIRECTOR M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY SHAKTI BHAWAN RAMPUR JABALPUR (MADHYA PRADESH)
2. SHRI V K JAIN ,EXECUTIVE ENGINEER MP PURVA KSHETRA VIDYUT VITRAN COMPANY LIMITED DIST REWA (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 1448 of 2019
Between:-
UMA SHANKAR DWIVEDI S/O LATE SHRI CHHOTE LAL SAHU , AGED ABOUT 63 YEARS, OCCUPATION: RETIRED HELPER M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY IN THE OFFICE JUNIOR ENGINEER GOVINDGARH DISTRIBUTION CENTRE UNDER EXECUTIVE ENGINEER O AND M DIVISION BARA REWA VILLAGE TIKAR POST SUPIA (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY MANAGING DIRECTOR M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY SHAKTI BHAWAN JABALPUR (MADHYA PRADESH)
2. SHRI R.K JAIN EXECUTIVE ENGINEER POORVA KSHETRA VIDYUT VITRAN CO. LTD. O AND M DIVISION BARA REWA DISTT. NOW NEHRU NAGAR REWA (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 1545 of 2019
Between:-
UMA SHANKAR DWIVEDI S/O LATE SHRI KALYAN SINGH , AGED ABOUT 63 YEARS, OCCUPATION: ASSISTANT LINEMAN M.P.L PURVA KSHETRA VIDYUT VIRTAN CO. LTD DIVISION NEHRU NAGAR REWA (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY MANAGING DIRECTOR THR. JABLPUR (MADHYA PRADESH)
2. SHRI R.K.JAIN, EXECUTIVE ENGINEER M.P.POORVA KSHETRA VIDYUT VITRAN CO. LTD. EAST DIVISION BARA REWA, NOW NEHRU
NAGAR REWA (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 1548 of 2019
Between:-
UMA SHANKAR DWIVEDI S/O SHRI RAMSAHYA PATEL , AGED ABOUT 63 YEARS, OCCUPATION: RETIRED HELPER M.P. PURVA KSHWRRA VIDYUT VITAN DIVISION BARAREWA (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY MANAGING DIRECTOR M.P. PURVA KSHETRA VIDYUT VITRAN CO. LTD JABALPUR (MADHYA PRADESH)
2. SHRI R.K JAIN ,EXECUTIVE ENGINEER MP PURVA KSHETRA VIDYUT VITRAN COMPANY LTD REWA (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 1670 of 2019
Between:-
(UMA SHANKAR DWIVEDI S/O LATE SHRI RAMROOP VERMA , AGED ABOUT 60 YEARS, OCCUPATION: LINEMAN M.P. PURVA KSHETRA VIDYUT VITRAN CO. IN THE OFFICER ASSISTANT ENGINEER SUB DIVISION BARA REWA (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY MANAGING DIRECTOR M.P. PURVA KSHWTRA VIDYUT VITRAN CO. SHAKTI BHAWAN RAMPUR (MADHYA PRADESH)
2. SHRI R.K.JAIN, EXECUTIVE ENGINEER
M.P.POORVA KSHETRA VIDYUT VITRAN CO. LTD. (O AND M) EAST DIVISION, BARA REWA NOW NEHRU NAGAR REWA (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 1719 of 2019
Between:-
UMA SHANKAR DWIVEDI S/O LATE SHRI ONKAR NATH DWIVEDI , AGED ABOUT 54 YE A R S , OCCUPATION: JUNIOR ENGINEER M.P.PURVA KSHETRA VIDYUT VITRAN COMPANY LTD. EXECUTIVE ENGINEER (O AND M) DIVISION NORTH,NEHRU NAGAR REWA NOW STC SUB DIVISION , AMAHIYA REWA, DISTT. REWA (M.P.) (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY PRINCIPAL SECRETARY ENERGY DEPTT. VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. V.KIRAN GOPAL MANAGING DIRECTOR M.P.
POORVA KSHETRA VIDYUT VITRAN CO. SHAKTI BHAWAN, RAMPUR JABALPUR (MADHYA PRADESH)
3. S.K.BHAGVATKAR CHIEF ENGINEER (REWA REGION) M.P.POORVA KSHETRA VIDYUT VITRAN CO. ARJUN NAGAR REWA (MADHYA PRADESH)
4. SMT KAVITA BATLA CHIEF GENERAL MANAGER (HR AND A) M.P.POORVA KSHETRA VIDYUT VITRAN CO. LTD. BLOCK NO. 7 SHAKTI BHAWAN, RAMPUR (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 1925 of 2019
Between:-
RAM LAKHAN SHARAMA S/O LATE SHRI
INDRABHAN RAM , AGED ABOUT 52 YEARS, OCCUPATION: LINE HELPER M.P. PURVA KSHETRA VIDYUT VITRAN NEHRU NAGR REWA (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY MANAGING DIRECTOR M.P. PURVA KSHETRA VIDHUT VITRAN COM. SHAKTI BHAWAN, RAMPUR JABALPUR (MADHYA PRADESH)
2. SHRI RAVINDRA KUMAR PATEL EXECUTIVE ENGINEER M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY O AND M EAST DIVISION BARA REWA O AND M EAST DIVISION BARA REWA NOW NEHRU NAGAR REWA (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 1926 of 2019
Between:-
SHOBHNATH KUSHWAHA S/O LATER SHRI MANGAL PRASAD , AGED ABOUT 63 YEARS, OCCUPATION: RED LINE HELPER VILLAGE OST MANGAWA (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY M.P.
PURVA KSHETRA VIDYIT VITRAN CO. (MADHYA PRADESH)
2. SHRI R.K. JAIN EXECUTIVE ENGINEER M.P.
PURVA KSHETRA VIDYUT VITRAN COMPANY O AND M WEST DIVISION BARA REWA WEST DIVISION BARA REWA NOW NEHRU NAGAR REWA DISTT. REWA (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 1958 of 2019
Between:-
RAMADHAR VERMA S/O LATE SHRI KUNDAN VERMA , AGED ABOUT 61 YEARS, OCCUPATION: ASSISTANT LINEMAN NOW LINEMAN M.P. PURVA KSHETRA VIDYUT VITRAN CO. LTD UNDER EXECUTIVE ENGTINEER CITY DIVISION OLD GALLA MANDI AMHYA (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY MANAGING DIRECTOR SHAKTI BHAWAN, RAMPUR JABALPUR (MADHYA PRADESH)
2. SHRI B.R.SHUKLA EXECUTIVE ENGINEER POORVA KSHETRA VIDYUT VITRAN CO. LTD. CITY DIVISION OLD GALLA MANDIR AMAHIYA REWA (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 2024 of 2019
Between:-
SHESHMANI TIWARI S/O LATE SHRI VANSHBAHOR TIWARI , AGED ABOUT 59 YEAR S, OCCUPATION: LINE INSPECTOR M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY GRAM MAHASUKH KALA, PS CHACHODA (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY MANAGING DIRECTOR SHAKTI BHAWAN (MADHYA PRADESH)
2. SHRI RAVINDRA KUMAR PATEL, EXECUTIVE ENIGNEER M.P.POORVA KSHETRA VIDYUT VITRAN CO. LTD. (O AND M) WEST DIVISION NEHRU NAGAR REWA (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 2121 of 2019
Between:-
SHEETLA PRASAD KUSHWAHA S/O LATE SHRI KAMTA PRASAD KUSHWAHA, AGED ABOUT 58 YEAR S , OCCUPATION: ASSISTANT LINEMAN M.P.MURVA KSHETRA VIDYUT VITRAN COM. OFFICE OF JUNIOUR ENGINEER DISTRIBUTION CENTRE BAGHWAR, UNDER EXECUTIVE ENGINEER (O AND M) DIVISION, SIDHI, DISTT. SIDHI (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY M.P.
PURVA KSHETRA VIDYUT VITRAN COMPANY MANAGING DIRECTOR M.P. PURVA KSHETRA VIDYUT VITRAN COM. SHAKTI BHAWAN, RAMPUR JABALPUR (M.P.) (MADHYA PRADESH)
2. SHRI R.C.PATEL EXECUTIVE ENGINEER POORVA KSHETRA VIDYUT VITRAN CO. LTD. DIVISION NODHIYA SIDHI (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 2122 of 2019
Between:-
DEOMANI RAJAK S/O LATE SHRI NARBADA PRASAD RAJAK, AGED ABOUT 62 YEARS, OCCUPATION: HELPER VILLAGE SIRKHNI (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY M.P.
PURVA KSHETRA VIDYUT COMPANY SHKTI BHAWAN RAMPUR (MADHYA PRADESH)
2. SHRI R.K. JAIN EXECUTIVE ENGINEER POORVA KSHETRA VIDYUT VITRAN CO. LTD. EAST DIVISION BARA REWA NOR NEHRU NAGAR REWA (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 2194 of 2019
Between:-
MUNNA LAL SHARMA S/O LATE SHRI RAJMANI SHARMA , AGED ABOUT 61 YEARS, OCCUPATION: HELPER M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY LTD. OFFICE OF JUNIOR ENGINEER DISTRIVBUTION CENTRE ENGINEERING COLLEGE UNDER EXECUTIVE ENGINEER O AND M WEST DIVISION BARA REWA NOW DISTRIBUTION CENTRE HINOTA UNDER EXECUTGIVE ENGINEER O AND M WEST DIVISION NEHRU NAGAR REWA (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY M.P.
PURVE KSHETRA VIDYUT VITRAN COMPANY SHAKTI BHAWAN RAMRAPU JABALPUR (MADHYA PRADESH)
2. SHRI RAVINDRA KUMAR PATEL, EXECUTIVE ENGINEER M.P.POORVA KSHETRA VIDYUT VITRAN CO. LTD. (O AND M) WEST DIVISION NEHRU NAGAR REWA (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 2315 of 2019
Between:-
UMA SHANKAR DWIVEDI S/O LATE CHHOTE LAL SAHU , AGED ABOUT 64 YEARS, OCCUPATION: HELPER RETIRED M P PURVA KSHETRA VIDYUT VITAN COM VILL. TIKAR POST SUPIYA REWA (MADHYA PRADESH)
.....PETITIONER
AND
1. SHRI B. KIRAN GOPAL MANAGING DIRECTOR M P PURVA KSHETRA VIDYUT VITRAN CO LTD
SHAKTI BHAWAN, RAMPUR JABALPUR (MADHYA PRADESH)
2. SHRI R.K.JAIN, EXECUTIVE ENGINEER POORVA KSHETRA VIDYUT VITRAN CO. LTD. (O AND M) EAST DIVISION NEHRU NAGAR REWA (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 2316 of 2019
Between:-
UMA SHANKAR DWIVEDI S/O LATE KALYAN SINGH , AGED ABOUT 64 YEARS, OCCUPATION: ASSISTANT LINE MAN M P PURVA KSHETRA VIDYUT VITRAN CO. LTD VILL. TIKAR POST SUPIYA REWA (MADHYA PRADESH)
.....PETITIONER
AND
1. SHRI B KIRAN GOPAL MANAGING DIRECTOR THROUGH SHAKTI BHAWAN, RAMPUR JABALPUR (MADHYA PRADESH)
2. SHRI R.K.JAIN, EXECUTIVE ENGINEER M.P.POORVA KSHETRA VIDYUT VITRAN CO. LTD. (O AND M) EAST DIVISION NEHRU NAGAR REWA (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 2608 of 2019
Between:-
OM PRAKASH SHARMA S/O LATE SHRI REWA SHANKAR SHARMA , AGED ABOUT 64 YEARS, OCCUPATION: RETIRD OA GR III FROM DISTRIBUTION CENTRE SIMARIYA M.P. PURVA KSHETRA VIDYUT VIDYUT VITRAN COMPANY UNDER EXECUTIVE ENGINEER O AND M DIVISION PANNA WARD NO.11 BANGLA NO.24 ISHA NAGR ROAD NOWGONV (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY M.P.
PURVA KSHETRA VIDYUT VITRAN COMPNAY SHAKTI BHAWAN RAMPUR JABALPUR (MADHYA PRADESH)
2. SHRI OM PRAKASH SONI EXECUTIVE ENGINEER POORVA KSHETRA VIDYUT VITRAN CO. LTD. O AND M DIVISION PANNA (MADHYA PRADESH)
3. SHRI SUKHBEER SINGH CHAIRMAN CUM MANAGING DIRECTOR M.P. POWER MANAGEMENT COMPANY LIMITED SHAKTI BHAWAN RAMPUR JABALPUR (MADHYA PRADESH)
4. SMT. KAVITA BATLA CHIEF GENERAL MANAGER (HR. AND A) POORVA KSHETRA VIDYUT VITRAN CO. LTD. SHAKTI BHAWAN RAMPUR JABALPUR (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 2755 of 2019
Between:-
1. RAVINDRA SINGH GOUR S/O LATE SHRI RANDHEER SINGH GOUR , AGED ABOUT 52 YEARS, OCCUPATION: JUNIOR ENGINEER M.P. MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD. DISTRIBUTION CENTRE MAU UNDER EXECUTIVE ENGINEER/ DEPUTY GENERAL MANAGER, GOHAD, DISTT. BHIND M.P. (MADHYA PRADESH)
2. MUNEESH KUMAR SHARMA S/O LATE SHRI RAJARAM SHARMA , AGED ABOUT 55 YEARS, OCCUPATION: OFFICE ASSISTANT GRADE III. MADHYA KSHETRA VIDYUT VITRAN CO. LTD. DISTRIBUTION CENTRE MAU UNDER EXECUTIVE ENGINEER/ DEPUTY GENERAL MANAGE GOHAD (MADHYA PRADESH)
3. JANVED SINGH KUSHWAHA S/O LATE SHRI UMRAO SINGH , AGED ABOUT 54 YEARS, OCCUPATION: HELPER MADHYA KSHETRA VIDYUT VITRAN CO. LTD. DISTRIBUTION CENTRE MAU UNDER EXECUTIVE ENGINEER/ DEPUTY GENERAL MANAGE GOHAD (MADHYA
PRADESH)
4. AJAB SINGH KORI S/O LATE SHRI MULLU SINGH KORI , AGED ABOUT 52 YEARS, OCCUPATION: HELPER MADHYA KSHETRA VIDYUT VITRAN CO. LTD. DISTRIBUTION CENTRE MAU UNDER EXECUTIVE ENGINEER/ DEPUTY GENERAL MANAGE GOHAD (MADHYA PRADESH)
5. SALIGRAM JATAV S/O LATE SHRI ADIRAM JATAV , AGED ABOUT 53 YEARS, OCCUPATION: HELPER MADHYA KSHETRA VIDYUT VITRAN CO. LTD. DISTRIBUTION CENTRE MAU UNDER EXECUTIVE ENGINEER/ DEPUTY GENERAL MANAGE GOHAD (MADHYA PRADESH)
6. KEPTAN SINGH JATAV S/O LATE SHRI GENDA LAL SINGH , AGED ABOUT 54 YEARS, OCCUPATION: HELPER MADHYA KSHETRA VIDYUT VITRAN CO. LTD. DISTRIBUTION CENTRE MAU UNDER EXECUTIVE ENGINEER/ DEPUTY GENERAL MANAGE GOHAD (MADHYA PRADESH)
7. MUNNA LAL JATAV S/O LATE SHRI MOHARMAN JATAB , AGED ABOUT 54 YEARS, OCCUPATION: HELPER MADHYA KSHETRA VIDYUT VITRAN CO. LTD. DISTRIBUTION CENTRE MAU UNDER EXECUTIVE ENGINEER/ DEPUTY GENERAL MANAGE GOHAD (MADHYA PRADESH)
8. LAKHAN SINGH AYADAV S/O LATE SHRI BHOGIRAM YADAV , AGED ABOUT 55 YEARS, OCCUPATION: HELPER MADHYA KSHETRA VIDYUT VITRAN CO. LTD. DISTRIBUTION CENTRE MAU UNDER EXECUTIVE ENGINEER/ DEPUTY GENERAL MANAGE GOHAD (MADHYA PRADESH)
9. SUNIL KUMAR JAIN S/O LATE SHRI KEDARI LAL JAIN , AGED ABOUT 58 YEARS, OCCUPATION: ASSISTANT LINEMAN MADHYA KSHETRA VIDYUT VITRAN CO. LTD. DISTRIBUTION CENTRE MAU UNDER EXECUTIVE ENGINEER/ DEPUTY GENERAL MANAGER LAHAR (MADHYA PRADESH)
10. SWAROOP SINGH S/O LATE SHRI TANTI SINGH , AGED ABOUT 49 YEARS, OCCUPATION: HELPER MADHYA KSHETRA VIDYUT VITRAN CO. LTD.
DISTRIBUTION CENTRE MEHGON UNDER EXECUTIVE ENGINEER/ DEPUTY GENERAL MANAGER GOHAD (MADHYA PRADESH)
11. GANGA SINGH S/O LATE SHRI NATTHU SINGH , AGED ABOUT 43 YEARS, OCCUPATION: HELPER MADHYA KSHETRA VIDYUT VITRAN CO. LTD. DISTRIBUTION CENTRE MAU UNDER EXECUTIVE ENGINEER/ DEPUTY GENERAL MANAGER GOHAD (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY VALLABH BHAWAN BHOPAL, M.P. (MADHYA PRADESH)
2. SHRI VISHESH GODPALE, MANAGING DIRECTOR MADHYA KSHETRA VIDYUT VITRAN CO. LTD. NISHTHA PARISAR, GOVINDPURA BHOPAL (MADHYA PRADESH)
3. SHRI SUKHBEER SINGH, MANAGING DIRECTOR M.P.POWER MANAGEMENT CO. SHAKTI BHAWAN, RAMPUR JABALPUR (MADHYA PRADESH)
4. SMT. SWATI SINGH, CHIEF GENERAL MANAGER (H.R. AND A) MADHYA KSHETRA VIDYUT VITRAN CO. LTD. NISHTHA PARISAR, GOVINDPURA BHOPAL (MADHYA PRADESH)
5. SHRI HARISH MEHTA, EXECUTIVE ENGINEER/ DEPUTY GENERAL MANAGER MADHYA KSHETRA VIDYUT VITRAN CO. LTD. (O AND M) DIVISION, GOHAD, BHIND (MADHYA PRADESH)
6. SHRI ANUP SAXENA, EXECUTIVE ENGINEER / DEPUTY GENERAL MANAGER MADHYA KSHETRA VIDYUT VITRAN CO. LTD. (O AND M) DIVISION, MEHGON, BHIND (MADHYA PRADESH)
7. SHRI DHARMENDRA KAUSHIK, EXECUTIVE ENGINEER/ DEPUTY GENERAL MANAGER MADHYA KSHETRA VIDYUT VITRAN CO. LTD. (O AND M) DIVISION, LAHAR, BHIND (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 2802 of 2019
Between:-
CHHOTE LAL S/O LATE SHRI RAMKRIPAL , AGED ABOUT 58 YEARS, OCCUPATION: HELPER M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY LTD. IN THE OFFICE OF JUNIOR ENGINEER, DISTRIBUTION CENTRE HINOUTA, UNDER EXECUTIVE ENGINEER, WEST DIVISION, NEHRU NAGAR, REWA, DISTT. REWA, M.P. (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY M.P.
PURVE KSHETRA VIDYUT VITRAN COMPANY SHAKTI BHAWAN, RAMPUR, JABALPUR, DISTT. JABALPUR, M.P. (MADHYA PRADESH)
2. SHRI RAVINDRA KUMAR PATEL EXECUTIVE E N G I N E E R M.P.PURVA KSHETRA VIDYUT VITRAN CO.LTD. (O AND M ) WEST DIVISION NEHRU NAGAR REWA (MADHYA PRADESH)
3. SMT.KAVITA BATLA CHIEF GENERAL MANAGER (HR AND A) M.P.PURVA KSHETRA VIDYUT VITRAN CO.LTD. BLOCK NO. 7 SHAKTI BHAWAN, RAMPUR (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 2803 of 2019
Between:-
SHABANA BEGAM W/O LATE SHRI ARSHAD KHAN , AGED ABOUT 50 YEARS, OCCUPATION: HOUSE WIFE R/O A-21 TEJ SINGH COMPLEX SEWO NAGAR GWALIOR M.P. (MADHYA PRADESH)
.....PETITIONER
AND
1. SHRI VISHESH GADPALE MANAGING DIRECTOR M.P. MADHYA KSHETRA VIDYUT VITRAN COMPANY NISHTHA PARISHAD GOVINDPURA BHOPAL DISTRICT BHOPAL, M.P. (MADHYA PRADESH)
2. SMT. SWATI SINGH CHIEF GENERAL MANAGER (HR AND A) MADHYA KSHETRA VIDYUT VITRAN CO. LTD. NISHTHA PARISHAD GOVINDPURA BHOPAL (MADHYA PRADESH)
3. SHRI AJAY PRATAP SINGH BHADORIA EXECUTIVE ENGINEER /DEPUTY GENERAL MANAGER MADHYA KSHETRA VIDYUT VITRAN CO. LTD. O AND M DIVISION THANDI SADAK DATIA (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 2806 of 2019
Between:-
GANESH PRASAD PANDEY (DEAD) THR. HIS WIDOW SMT. GULAB BATI PANDEY W/O LATE GANESH PRASAD PANDEY , AGED ABOUT 62 YEARS, OCCUPATION: HOUSE WIFE VILL. AND POST GOVINDGARH DISTT. REWA (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY SHAKTI BHAWAN RAMPUR JABALPUR (MADHYA PRADESH)
2. SHRI U.S.PARASHAR, EXECUTIVE ENGINEER M.P.POORVA KSHETRA VIDYUT VITRAN CO. LTD. (O AND M) EAST DIVISION, BARA REWA NOW NEHRU NAGAR REWA (MADHYA PRADESH)
3. SMT. KAVITA BATLA, CHIEF GENERAL MANAGER (HR AND A) M.P.POORVA KSHETRA VIDYUT VITRAN CO. LTD. BLOCK NO.7, SHAKTI BHAWAN, RAMPUR JABALPUR (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 2807 of 2019
Between:-
RAMSAJEEVAN TIWARI S/O SHRI RAMGOPAL TIWARI , AGED ABOUT 64 YEARS, OCCUPATION: ASSISTANT EAST DIVISION BARA REWA NOW NEHRU NAGAR REWA DISTT. REWA (MADHYA PRADESH)
.....PETITIONER
AND
1. SHR I B. KIRAN GOPAL MANGING DIRECTOR SHAKTI BHAWAN RAMPUR JABALUR (MADHYA PRADESH)
2. SHRI G.D.TRIPATHI SUPERINTENDING EN GIN EER M.P. PURVA KSHETRA VIDYUT VITRAN CO.LTD CIRCLE OLD GALLA MANDI AMAHIYA REWA (MADHYA PRADESH)
3. SMT.KAVITA BATLA CHIEF GENERAL MANAGER (HR AND A) M.P.PURVA KSHETRA
SHAKTI BHAWAN RAMPUR JABALPUR (M.P.) (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 2824 of 2019
Between:-
1. PREM LAL KACHI S/O SHRI RAM MANOHAR KACHI , AGED ABOUT 59 YEARS, OCCUPATION: LINEMAN M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY LTD. UNDER EXECUTIVE ENGINEER O AND M WEST DIVISION NEHRU NAGAR REWA (MADHYA PRADESH)
2. RAM SAJEEVAN VERMA S/O SHRI CHHOTE LAL VERMA , AGED ABOUT 55 YEARS, OCCUPATION: HELPER MP POORVA KSHETRA VIDHYUT VITRAN CO. LTD. UNDER EXECUTIVE ENGINEER O AND M WEST DIVISOIN NEHRU NAGAR REWA (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY MANAGING DIRECTOR M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY SHAKTI BHAWAN RAMPUR JABALPUR (MADHYA PRADESH)
2. SHRI RAVINDRA KUMAR PATEL EXECUTIVE ENGINEER POORVA KSHETRA VIDYUT VITRAN CO. LTD. O AND M WEST DIVISON NEHRU NAGAR REWA (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 2825 of 2019
Between:-
BHAGWAT PRASAD MISHRA S/O LATE SHRI BHIYA LAL MISHRA , AGED ABOUT 62 YEARS, OCCUPATION: RETIRED HELPER M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY LTD. FROM THE FFICE OF EXECUTIVE ENGINEER O AND M DIVISION AMARPATAN DISTT. SATNA, R/O VILLAGE DEURA NO.2 TEH. RAMPUR BAGHELAN (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY MANAGING DIRECTOR M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY LTD. SHAKTI BHAWAN RAMPUR JABALPUR (MADHYA PRADESH)
2. SHRI MRIGENDRA SINGH EXECUTIVE ENGINEER S M.P.PURVA KSHETRA VIDYUT VITRAN COMPANY LTD. (O AND M) DIVISION AMARPATAN DISTT.SATNA (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 2826 of 2019
Between:-
SITA RAM TIWARI S/O LTE SHRI RAM KHILAWAN TIWARI , AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED HELPER M.P. PURVA KHETRA VIDYUT VITRAN COMPANY LTD. R/O VILLAGE BELA, POST BADA GON, DISTT. REWA (M.P.)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY M.P.
PURVA KSHETRA VIDYUT VITRAN COM. LTD. MANAGING DIRECTOR SHAKTI BHAWAN RAMPUR JABALPUR DIST. JABALPUR (M.P.)
2. SHRI MRIGENDRA SINGH EXECUTIVE EN GIN EER M.P. PURVA KSHETRA VIDYUT VITRAN CO.LTD (O AND M) DIVISION AMARPATAN DISTT.SATNA (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 2827 of 2019
Between:-
VEERAN SHRI W/O LATE SHRI HANUMANT SINGH , AGED ABOUT 49 YEARS, OCCUPATION: HOUSE WIFE VILL. DEGWA POST KITE TEH. GOHAD DIST. BHIND (MADHYA PRADESH)
.....PETITIONER
AND
1. SHRI VISHESH GADPALE MANAGING DIRECTOR NISTHA PARISAR GOVINDPURA BHOPAL (MADHYA PRADESH)
2. SMT. SWATI SINGH, CHIEF GENERAL MANAGER (H.R. AND A) M.P.MADHYA KSHETRA VIDYUT VITRAN CO. LTD. NISTHA PARISAR, GOVINDPURA BHOPAL (MADHYA PRADESH)
3. SHRI HARISH MEHTA, EXECUTIVE ENGINEER/ DEPUTY GENERAL MANAGER M.P.MADHYA KSHETRA VIDYUT VITRAN CO. LTD. (O AND M) DIVISION, GOHAD, BHIND (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 2844 of 2019
Between:-
1. JAI PAL RAJPOOT S/O SHRI BARE LAL , AGED ABOUT 52 YEARS, OCCUPATION: HELPER M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY LTD IN THE OFFICE OF JUNIOR ENGINEER BASARI DISTRIBUTION CENTRE UNDER EXECUTIVE ENGINEER (OANDM) DIVISION KHAJURAHO CHHATARPUR (MADHYA PRADESH)
2. MAIYA DEEN AGNIHOTRI S/O LATE RAJARAM , AGED ABOUT 57 YEARS, OCCUPATION: HELPER M.P. PURVA KSHETRA VIDYUT VITRAN CO.LTD. OFFICE OF JUNIOR ENGINEER BASARI DISTRIBUTION CENTRE UNDER EXECUTIVE ENGINEER (O AND M) DIVISION KHAJURAHO (MADHYA PRADESH)
3. MOHD.NAZIM ANSARI S/O MOHD.HASHIM ANSARI , AGED ABOUT 59 YEARS, OCCUPATION: LINE ATTENDAND GRADE II M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY LTD.UNDER EXECUTIVE ENGINEER (O AND M) DIVISION CHHATARPUR BAWARCHI MOHALLA WARD NO. 8 GANDHI ROAD NOWGANJ (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY MANAGING DIRECTOR M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY LTD. SHAKTI BHAWAN RAMPUR JABALPLUR (MADHYA PRADESH)
2. SHRI SANJEEV SONI EXECUTIVE ENGINEER M.P. PURVA KSHETRA VIDYUT VITRAN CO.LTD DISTT.CHHATARPUR (MADHYA PRADESH)
3. SHRI SHRIRAM PANDEY EXECUTIVE E N G I N E E R M.P.PURVA KSHETRA VIDYUT VITRAN CO.LTD (O AND M) DIVISION KHAJURAHO DISTT.CHHATARPUR (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 2845 of 2019
Between:-
MATADEEN SHARMA S/O SHRI RAMDHEEN SHARMA , AGED ABOUT 55 YEARS, OCCUPATION: O.A. GR.III M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY LTD. IN THE OF EXECUTIVE ENGINEER (OANDO) DIVISION CHHATARPUR (MADHYA PRADESH)
.....PETITIONER
AND
1. SRHI V. KIRAN GOPAL MANAGING DIRECTOR M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY LTD. SHAKTI BHAWAN, RAMPUR JABALPUR (MADHYA PRADESH)
2. SHRI SANJEEV SONI EXECUTIVE ENGINEER M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY LTD. DISTT.CHHATARPUR (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 2846 of 2019
Between:-
1. RAM KUMAR TIWARI S/O LATE SHRI DURGA PRASAD TIWARI , AGED ABOUT 59 YEARS, OCCUPATION: O.A. GR.III M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY LTD UNDER EXECUTIVE ENGINEER (OANDM) DIVISION CHHATARPUR (MADHYA PRADESH)
2. MOTI LAL GUPTA S/O LATE SHAMBU DAYAL GUPTA , AGED ABOUT 62 YEARS, OCCUPATION: HELPER M.P. PURVA KSHETRA VIDYUT VITARAN CO.LTD. BANDA RURAL UNDER EXECUTIVE ENGINEER (O AND M) DIVISION KHAJURAHO DISTT.CHHATARPUR (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY MANAGING DIRECTOR M.P. PURVA KSHETRA VIDYUT VITRAN COMPAN LTD. SHAKTI BHAWAN, RAMPUR JABALPUR (MADHYA PRADESH)
2. SHRI SANJEEV SONI EXECUTIVE ENGINEER M.P. PURVA KSHETRA VIDYUT VITRAN CO.LTD. (O AND M) DIVISION DISTT.CHHATARPUR (MADHYA PRADESH)
3. SHRI SHRIRAM PANDEY EXECUTIVE EN GIN EER M.P. PURVA KSHETRA VIDYUT VITRAN CO.LTD (O AND M) DIVISION DIVISION KHAJURAHO DISTT.CHHATARPUR (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 2866 of 2019
Between:-
PRAVEEN KUMAR TIWARI S/O LATE SHRI B.P. TIWARI , AGED ABOUT 63 YEARS, OCCUPATION: RETIRED O.A. GR. III M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY LTD. FROM THE OF JUNIOR ENGINEER DISTRIBUTION CENTRE BASARI UNDER EXECUTIVE ENGINEER O AND M DIVSION KHAJURAHO DISTT. CHHATARPUR NEAR RAM MANDIR LAKHNADON (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY MANAGING DIRECTOR M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY LTD. SHAKTI BHAWAN RAMPUR JABALPUR (MP) (MADHYA PRADESH)
2. SHRI SHRIRAM PANDEY EXECUTIVE ENGINEER M.P.PURVA KSHETRA VIDYUT VITRAN CO.LTD (O AND M) DIVISION DIVISION KHAJURAHO DISTT.CHHATARPUR (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 2914 of 2019
Between:-
SMT. RAM BAI W/O LATE SHRI RAMESH RAJAK , AGED ABOUT 58 YEARS, OCCUPATION: HOUSE WIFE R/O WARD NO. 30, CHIKAN TOLA NEAR MASJID REWA, DISTT. REWA (M.P.) (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY M.P.
PURVA KSHETRA VIDYUT VITRAN COMPANY LTD. MANAGING DIRECTOR SHAKTI BHAWAN RAMPUR JABALPUR DISTT. JABALPUR (M.P.)
2. SMT.KAVITA BATLA CHIEF GENEAL MANAGER (H.R.AND A) M.P.PURVA KSHETRA VIDYUT VITRAN COMPANY LTD. SHAKTI BHAWAN RAMPUR DISTT.JABALPUR (MADHYA PRADESH)
3. SHRI H.B.P.SHUKLA EXECUTIVE ENGINEER M.P.PURVA KSHETRA VIDYUT VITRAN COMPANY LTD. DIVISION MAUGANJ DISTT.REWA (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 2941 of 2019
Between:-
1. AYODHYA PRASAD VERMA S/O LATE JAIRAM PRASAD VERMA , AGED ABOUT 62 YEARS, OCCUPATION: RETD HELPER MP PURVE KSHETRA VIDYUT VITRAN CO FROM THE OFFICE OF JUNIOR ENGINEER KHATHA DISTRIBUTION CENTRER UNDER EXECUTIVE ENGINEER O AND M DIVISION AMARPATAN SATNA O AND M DIVISION AMARPATAN SATNA (MADHYA PRADESH)
2. PURSHOTAM PRASAD PATHAK S/O SHRI RAMESHWAR PRASAD , AGED ABOUT 52 YE A R S , OCCUPATION: HELPER MP PURVE
K S H E T R A VIDYUT VITRAN CO. UNDER EXECUTIVE ENGINEER O AND M DIVISON AMARPATAN (MADHYA PRADESH)
3. RAM BAHADUR SEN S/O SHRI SHIVNATH SEN , AGED ABOUT 61 YEARS, OCCUPATION: HELPER MP PURVE KSHETRA VIDYUT VITRAN CO. UNDER EXECUTIVE ENGINEER O AND M DIVISON AMARPATAN (MADHYA PRADESH)
4. SITARAM KHUSHWAHA S/O LATE SHRI JAGATDEO , AGED ABOUT 61 YEARS, OCCUPATION: HELPER MP PURVE KSHETRA VIDYUT VITRAN CO. UNDER EXECUTIVE ENGINEER O AND M DIVISON AMARPATAN (MADHYA PRADESH)
5. RAMROOP MISHRA S/O SHRI PRAYAGRAM MISHRA , AGED ABOUT 55 YEARS, OCCUPATION: HELPER MP PURVE KSHETRA VIDYUT VITRAN CO. UNDER EXECUTIVE ENGINEER O AND M DIVISON AMARPATAN (MADHYA PRADESH)
6. RAM BAHORI SONDHIYA S/O LATE SHRI BAIJNATH , AGED ABOUT 59 YEARS, OCCUPATION: HELPER MP PURVE KSHETRA VIDYUT VITRAN CO. UNDER EXECUTIVE ENGINEER O AND M DIVISON AMARPATAN (MADHYA PRADESH)
7. HEERA SINGH S/O SHRI NARYAN SINGH , AGED ABOUT 54 YEARS, OCCUPATION: HELPER MP PURVE KSHETRA VIDYUT VITRAN CO. UNDER EXECUTIVE ENGINEER O AND M DIVISON AMARPATAN (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY MANAGING DIRECTOR MP PURVA KSHETRA VIDYUT VITRAN COMPANY LTD THR MOHD. SULEMAN PRINCIPAL SECRETARY MANAGING DIRECTOR MP PURVA KSHETRA VIDYUT VITRAN COMPANY LTD SHAKTI BHAWAN, RAMPUR JABALPUR (MADHYA PRADESH)
2. SMT. KAVITA BATLA CHIEF GENERAL MANAGER (H.R. AND A) POORVA KSHETRA
VIDYUT VITRAN CO. LTD. BLOCK NO.7, RAMPUR SHAKTI BHAWAN, JABALPUR (MADHYA PRADESH)
3. SHRI MRIGENDRA SINGHEXECUTIVE ENGINEER POORVA KSHETRA VIDYUT VITRAN CO. LTD. O AND M DIVISION AMARPATAN (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 2992 of 2019
Between:-
SMT. KUSUM VERMA W/O LATE SHRI RAMESH KUMAR VERMA , AGED ABOUT 42 YEARS, OCCUPATION: HOUSE WIFE WARD N. 45 KUTHULYA REWA DOST. REWA (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY M.P PURVA KSHETRA VIDYUT VITRAN COM.LTD. SHAKTI BHAWAN RAMPUR JABALPUR (MADHYA PRADESH)
2. SMT. KAVITA BATLA CHIEF GENERAL MANAGER (HR. AND A) POORVA KSHETRA VIDYUT VITRAN CO. LTD. BLOCK NO. 7 SHAKTI BHAWAN RAMPUR JABALPUR (M.P.) (MADHYA PRADESH)
3. SHRI U.S PARASHAR EXECUTIVE ENGINEER POORVA KSHETRA VIDYUT VITRAN CO. LTD. O AND M EAST DIVISON NEHRU NAGAR REWA (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 3027 of 2019
Between:-
SMT. SAVITRI SINGH W/O LATE SHRI RAMVISHWAS KURMI , AGED ABOUT 50 YEARS, OCCUPATION: HOUSEW WIFE VILLAGE MOHNI
POST AMILKI (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY MANAGINJG DIRECTOR M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY SHAKTI BHAWAN JABALPUR (MADHYA PRADESH)
2. SHRI RAVINDRA KUMAR PATEL, EXECUTIVE ENGINEER M.P.POORVA KSHETRA VIDYUT VITRAN CO. LTD. (O AND M) WEST DIVISION NEHRU NAGAR REWA (MADHYA PRADESH)
3. SMT. KAVITA BATLA, CHIEF GENERAL MANAGER (HR AND A) M.P.POORVA KSHETRA VIDYUT VITRAN CO. LTD. BLOCK NO.7, SHAKTI BHAWAN, RAMPUR JABALPUR (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 3198 of 2019
Between:-
1. NAGENDRA NIGAM S/O SHRI MATHURA PRASAD NIGAM, AGED ABOUT 49 YEARS, OCCUPATION: HELPER M.P. PURVA KSHETRA VIDYUT VITRAN CO. LTD. , IN THE OFFICE OF JUNIOR ENGINEER, DISTRIBUTION CENTRE MARYADPUR, UNDER EXECUTIVE ENGINEER (O AND M) DIVISION AMARPATAN, DISTT. SATNA, M.P. (MADHYA PRADESH)
2. KIRAN KUMAR SHRIVASTAVA S/O SHRI RAMDULARE SHRIVASTAVA, AGED ABOUT 58 YEARS, OCCUPATION: OA GRADE III MP PURVA KSHETRA VIDYUT VITRAN CO. LTD. UNDER EXECUTIVE ENGINEER O AND M DIVISION AMARPATAN (MADHYA PRADESH)
3. LAVKUSH PRASAD S/O SHRI NETI RAM , AGED ABOUT 49 YEARS, OCCUPATION: ASSISTANT LINEMAN MP PURVA KSHETRA VIDYUT VITRAN CO.LTD. IN THE OFFICE OF JUNIOR ENGINEER DISTRUBUTION CENTRE MARYADPUR UNDER EXECUTIVE ENGINEER O AND M DIVISION AMARPATAN (MADHYA
PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY, M.P.
PURVA KSHETRA VIDYUT VITRAN COMPANY SHAKTI BHAWAN, RAMPUR, JABALPUR, M.P. (MADHYA PRADESH)
2. SMT. KAVITA BATLA CHIEF GENERAL MANAGER (H.R.AND A) POORVA KSHETRA VIDYUT VITRAN CO. LTD. BLOCK NO. 7 SHAKTI BAHWAN RAMPUR (MADHYA PRADESH)
3. SHRI MRIGENDRA SINGH EXECUTIVE ENGINEER POORVA KSHETRA VIDYUT VITRAN CO. LTD. O AND M DIVISON AMARPATAN (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 3285 of 2019
Between:-
1. AMAR SINGH THAKUR S/O SHRI BALIRAM SINGH , AGED ABOUT 50 YEARS, OCCUPATION: JUNIOR ENGINEER M.P. PURVA KSHETRA VIDYUT VITRAN CO. LTD. IN THE OFFICE OF JUNIOR ENGINEER, DISTRIBUTION CENTRE MAGARDHA, UNDER EXECUTIVE ENGINEER (O ANDM) DIVISION BANDA (BELAI) DISTT. SAGAR, M.P. (MADHYA PRADESH)
2. SANTOSH KUMAR KHARE S/O LATE RAMKRISHNA KHARE , AGED ABOUT 50 YEARS, OCCUPATION: O.A. GRADE III M.P. PURVA KSHETRA VIDYUT VITRAN CO.LTD. UNDER EXECUTIVE ENGINEER (O AND M) DIVISION BANDA (BELAI) (MADHYA PRADESH)
3. MADAN KUMAR NAMDEO S/O LATE LAXMAN PRASAD , AGED ABOUT 48 YEARS, OCCUPATION: O.A. GRADE III M.P. PURVA KSHETRA VIDYUT VITRAN CO.LTD. UNDER EXECUTIVE ENGINEER (O AND M) DIVISION BANDA (BELAI) (MADHYA PRADESH)
4. BIHARI LAL VISHWAKARMA S/O LATE TALLU ,
AGED ABOUT 55 YEARS, OCCUPATION: DRIVER M.P. PURVA KSHETRA VIDYUT VITRAN CO.LTD. IN THE OFFICE OF ASSISTANT ENGINEER SUB DIVISION BANDA UNDER EXECUTIVE ENGINEER (O AND M) DIVISION BANDA (BELAI) (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY M.P.
PURVA KSHETRA VIDYUT VITRAN COMPANY, SHAKTI BHAWAN JABALPUR, M.P. (MADHYA PRADESH)
2. SHRI S.K.GEDAM EXECUTIVE ENGINEER M.P.PURVA KSHETRA VIDYUT VITRAN CO.LTD. (O AND M) DIVISION BANDA (BELAI) DISTT.SAGAR (MADHYA PRADESH)
3. SMT.KAVITA BATLE CHIEF GENERAL MANAGER (HR AND A) M.P.PURVA KSHETRA VIDYUT VITRAN CO.LTD. BLOCK NO. 7 SHAKTI BHAWAN RAMPUR (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 3287 of 2019
Between:-
CHANDRA BHAN VISHWAKARMA S/O LATE SHRI KHILLAN SINGH , AGED ABOUT 49 YEARS, OCCUPATION: ASSISTANT LINEMAN M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY IN THE OFFICE OF ASSISTANT ENGINEER SUB DIVISION BANDA (BELAI, UNDER EXECUTIVE ENGINEER, (O ANDM) DIVISION BANDA, DISTT. SAGAR, M.P. (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY M.P.
PURVA KSHETRA VIDYUT VITRAN COMPANY, SHAKTI BHAWAN, JABALPUR, M.P. (MADHYA PRADESH)
2. SHRI S.K.GEDAM, EXECUTIVE ENGINEER M.P.POORVA KSHETRA VIDYUT VITRAN CO. LTD . (O AND M) DIVISION BANDA, (MADHYA PRADESH)
3. SMT. KAVITA BATLA, CHIEF GENERAL MANAGER (HR AND A) POORVA KSHETRA VIDYUT VITRAN CO. LTD. BLOCK NO.7, SHAKTI BHAWAN, RAMPUR JABALPUR (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 141 of 2020
Between:-
MANOJ KUMAR MISHARA S/O LATE RAJ KISHOR MISHRA , AGED ABOUT 55 YEARS, OCCUPATION: LINE ATTENDANT M P POORVA KSHETERA VIDYUT VITRAN CO. LTD. SUN DIVISION AMARPATAN UNDER EXECTUIVE ENGINEER DIVISION AMARPATAN SATNA DISTT. SATNA (MADHYA PRADESH)
.....PETITIONER
AND
1. SHRI R.KIRAN GOPAL MANAGING DIRECTOR M P POORVA KSHETRA VIDYUT VITRAN CO LTD SHAKTI BHAWAN, RAMPUR JABALPUR (MADHYA PRADESH)
2. SMT. KAVITA BATLA CHIEF GENERAL MANAGER (H.R AND A) POORVA KSHETRA VIDYUT VITRAN CO. LTD. BLOCK NO. 7 SHAKTI BHAWAN RAMPUR (MADHYA PRADESH)
3. SHRI MRIGENDRA SINGH POORVA KSHETRA VIDYUT VITRAN CO. LTD. O AND M DIVISION AMARPATAN (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 290 of 2020
Between:-
RAM JIYAWAN VERMA S/O LATE J P VERMA , AGED ABOUT 63 YEARS, OCCUPATION: RETD
HELPER MP PURVASHETRA VIDYUT VITRAN COMPANY FROM THE OFFICE OF JUNIOR ENGINEER DISTRIBUTION CENTER GOVINDGARH UNDER EXECUTIVE ENGINEER ( O AND M) EAST DIVISION BARA REWA NOW NEHRU NAGAR REWA DIST REWA VILLAGE TIKAR POST SUPIYA DIST REWA (MADHYA PRADESH)
.....PETITIONER
AND
1. SHRI B KIRAN GOPAL THR MANAGING DIRECTOR MP PURVA KSHETRA VIDYUT VITRAN COMPANY SHAKTI BHAWAN JABALPUR MP PURVA KSHETRA VIDYUT VITRAN COMPANY SHAKTI BHAWAN JABALPUR (MADHYA PRADESH)
2. SHRI U.S.PARASAR, EXECUTIVE ENGINEER POORVA KSHETRA VIDYUT VITRAN CO. LTD. (O AND M) EAST DIVISION BARA REWA NOW NEHRU NAGAR REWA (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 415 of 2020
Between:-
MOHD. NABAB KHAN S/O LATE SHRI RAMJAN KHAN , AGED ABOUT 56 YEARS, OCCUPATION: OA GRADE III, MP. POORVA KSHETRA VIDYUT VITRAN CO. LTD O/O JUNIOR ENGINEER BANDA (RURAL), UNDER EXECUTIVE ENGINEER, (O AND M) DIVISION , BANDA (BELAI) DISTT. SAGAR (M.P.) (MADHYA PRADESH)
.....PETITIONER
AND
1. SMT. B. KIRAN GOPAL MANAGING DIRECTOR M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY MANAGING DIRECTOR M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY SHAKTI BHAWAN, JABALPUR (M.P.) (MADHYA PRADESH)
2. SHRI S.K.GEDAM, EXECUTIVE ENGINEER POORVA KSHETRA VIDYUT VITRAN CO. LTD. (O AND M) DIVISION BANDA (BELAI) (MADHYA PRADESH)
3. SMT. KAVITA BATLA, CHIEF GENERAL MANAGER (H.R. AND A) POORVA KSHETRA VIDYUT VITRAN CO. LTD. BLOCK NO.7, SHAKTI BHAWAN, RAMPUR JABALPUR (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 416 of 2020
Between:-
1. ASHOK KUMAR PANDEY S/O LATE SHRI SHOBAT PANDEY , AGED ABOUT 55 YEARS, OCCUPATION: ASSISTANT LINEMAN M.P. POORVA KSHETRA VIDYUT VITRAN CO. LTD. O/O JUNIOR ENGINEER BANDA (RURAL), UNDER EXECUTIVE ENGINEER, (O AND M) DIVISION, BANDA (BELAI), DISTT. SAGAR (M.P.) (MADHYA PRADESH)
2. MAHESH PRASAD PANDEY S/O LATE SHRI SHOBAT PANDEY , AGED ABOUT 60 YEARS, OCCUPATION: HELPER M.P.POORVA KSHETRA VIDYUT VITRAN CO. LTD IN THE OFFICE OF JUNIOR ENGINEER BANDA (RURAL) UNDWR EXECUTIVE ENGINEER (O AND M) DIVISION BANDA (BELAI) (MADHYA PRADESH)
3. DHANIRAM DUBEY S/O SHRI NATTHURAM DUBEY , AGED ABOUT 55 YEARS, OCCUPATION: HELPER M.P.POORVA KSHETRA VIDYUT VITRAN CO. LTD IN THE OFFICE OF JUNIOR ENGINEER BANDA (RURAL) UNDWR EXECUTIVE ENGINEER (O AND M) DIVISION BANDA (BELAI) (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY M.P.
PURVA KSHETRA VIDYUT VITRAN COMPANY MANAGING DIRECTOR M.P. PURVA KSHETRA VIDYUT VITRAN COMPANY, SHAKTI BHAWAN, JABALPUR (M.P.) (MADHYA PRADESH)
2. SHRI S.K.GEDAM, EXECUTIVE ENGINEER M.P.POORVA KSHETRA VIDYUT VITRAN CO. LT D . (O AND M) DIVISION BANDA (BELAI) (MADHYA PRADESH)
3. SMT. KAVITA BATLA, CHIEF GENERAL MANAGER (H.R. AND A) M.P.POORVA KSHETRA VIDYUT VITRAN CO. LTD. BLOCK NO.7, SHAKTI BHAWAN, RAMPUR JABALPUR (MADHYA PRADESH)
.....RESPONDENTS
CONTEMPT PETITION CIVIL No. 424 of 2020
Between:-
1. BHUPENDRA SINGH BAGHEL S/O LATE SHRI SHYAM RAJ SINGH , AGED ABOUT 52 YEARS, OCCUPATION: HELPER M.P. POORVA KSHETRA VIDYUT VITRAN CO.LTD. IN THE OFFICE OF JUNIOR ENGINEER KATRA DISTRIBUTION CENTRE UNDER EXECUTIVE ENGINEER O AND M DIVISION TEOTHAR DISTT. REWA (MADHYA PRADESH)
2. BHUPENDRA SINGH SENGAR S/O LATE SHRI BUDHSEN , AGED ABOUT 54 YEARS, OCCUPATION: OA GRADE III, MP POORVA KSHETRA VIDYUT VITRAN CO. LTD. IN THE OFFICE OF JUNIOR ENGINEER KATRA DISTRIBUTION CENTRE, UNDER EXEUCTIVE ENGINEER (O AND M) DIVISION TEOTHAR (MADHYA PRADESH)
.....PETITIONER
AND
1. MOHD. SULEMAN PRINCIPAL SECRETARY M.P.
PURVA KSHETRA VIDYUT VITRAN COMPANY SHAKTI BHAWAN JABALPUR (MADHYA PRADESH)
2. SHRI R.P.MISHRA, EXECUTIVE ENGINEER M.P.POORVA KSHETRA VIDYUT VITRAN CO. LTD . (O AND M) DIVISION TEOTHAR REWA (MADHYA PRADESH)
3. SMT. KAVITA BATLA, CHIEF GENERAL MANAGER (H.R. AND A) M.P.POORVA KSHETRA
VIDYUT VITRAN CO. LTD. BLOCK NO.7, SHAKTI BHAWAN, RAMPUR JABALPUR (MADHYA PRADESH)
.....RESPONDENTS (PETITIONERS : BY SHRI AJEET KUMAR SINGH, ADVOCATE) RESPONDENTS: BY SHRI AMALPUSHP SHROTI, ADVOCATE & SHRI V. P. TIWARI, GOVT. ADVOCATE)
RESERVED ON : 04.04.2022 DELIVERED ON : 08.07.2022
These bunch of petitions coming on for admission this day, th e court passed the following:
ORDER As the issues in all these contempt petitions are identical, common order is being passed in all these petitions.
1. For the sake of convenience, facts of Conc. No.1719/2019 are being taken up for passing this order.
2. Petitioner has filed this contempt petition for initiation of contempt proceedings against respondents for voluntary disobedience of order dated 6.10.2015 passed in W.P No.3547/2015.
3. This Court disposed of the Writ Petition vide order dated 6.10.2015 and directed respondents to pay revised salary of petitioner in accordance with 5th & 6th Pay Commission. Order passed in Writ Petition was challenged in Writ Appeal bearing W.A No.883/2015. Writ Appeal was dismissed by Division Bench vide order dated 19.11.2015.
4. Respondents preferred Review Petitions against the order passed in Writ Appeal. Review Petitions filed by respondents was considered and dismissed vide order dated 18.12.2015 and order dated 3.2.2016. After dismissal of review petitions respondent company filed appeal before Apex Court. Apex Court disposed of Civil Appeal No.9146-9148/2018 vide order
dated 5.9.2018. Supreme Court modified the order passed in Writ Petition and in Paras 4 & 5 of its order held as under:-
"4. We make it clear that in case appellant no.1 has extended the benefit of the pay revision Regulations of 2001, despite the exclusion in the Notification dated 27.4.2006, to those employees where the pre-revised pay scales had not been applied, the respondent/employees belonging to the Rewa Society will not be discriminated.
5. As far as implementation of recommendations of Sixth and Seventh Pay Commissions are concerned, there cannot be any dispute. The benefits will be extended to the employees of the REC Societies with effect from the date the benefits of the Sixth and Seventh Pay Commissions have been given to the employees of appellant no.1. If there is any arrears to be paid in this regard, the same shall be paid within three months from today,"
5. Petitioner preferred representation before Managing Director and Chief General Manager to grant him benefit of Pay Revision Regulation 2001 from the date of his absorption in service i.e. from 15.3.2002. Prayer was also made to grant him benefit of Second Higher Pay Scale (Executive Engineer) from 21.1.2005 and grant him benefit of 6th & 7th Pay Commission from 1.1.2006 and 1.1.2016. Prayer was also made for payment of consequential benefits arising therefrom. Representation preferred by petitioner was dismissed vide order dated 5.12.2018. It was held that benefit of 5th Pay Commission was not extended to the employees of company, therefore, petitioner is also not
entitled to get the benefit of 5th Pay Commission. Petitioner was held entitled to get benefit of 6th Pay Commission from 1.1.2006 to 31.7.2009. Other benefits demanded by petitioner was declined.
6. Learned counsel for petitioners submitted that petitioners are entitled to get benefit of Pay Revision Regulation 2001 as said benefit has been extended to one Panch Raj Tiwari despite exclusion notification dated 27.4.2006, therefore, petitioner who belongs to Rewa Society (Gramin Vidyut Sahkari Samiti, Rewa) cannot be discriminated. In view of above it is submitted that respondents had committed contempt of Court and had voluntarily disobeyed the order passed by Apex Court dated 5.9.2018 passed in Civil Appeal No.9146-9148/2018.
7. Respondent nos.2, 3 & 4 where served. Compliance of the order passed by this Court is to be made by respondent no.3 Chief Engineer, Madhya Pradesh Poorv Kshetra Vidyut Vitran Company, Rewa. Respondent no.3 submitted that a detailed order was passed on 5.12.2018 complying the order passed by Apex Court dated 5.9.2018. Order dated 6.10.2015 passed in W.P No.3547/2015 got merged in the order passed by Apex Court in Civil Appeal wherein there was direction that Madhya Pradesh Poorv Kshetra Vidyut Vitran Company, Rewa will extend the benefit of Pay Regulation 2001 to employees belonging to Rewa Society if said benefit, despite exclusion notification dated 27.4.2006, has been extended to those employees who were not getting pre- revised pay scale. It is submitted that respondents had complied with the order passed by Apex court and High Court. In order dated 5.12.2018 it was held that petitioner is not entitled to get benefit of Pay Revision Regulation 2001 as said benefit has not been granted to any other employees who were not getting pre-revised pay scale. In view of same, prayer is made for dismissal of
contempt petition. It is submitted that benefit of 6th Pay Commission has already been extended to petitioner and, therefore, contempt petition be dismissed.
8. Heard learned counsel for the parties.
9. Learned counsel for petitioners submitted that one Panch Raj Tiwari has been extended the benefit of Pay Regulation 2001 and, therefore, according to para-4 of the judgment passed by Apex Court, petitioners are also entitled to get the same benefit. Respondents had committed contempt by not complying with order dated 5.9.2018. On the other hand, learned counsel for respondents submitted that contempt petition has been filed by Panch Raj Tiwari and in view of same benefit has been extended to him but in due course no order has been passed by the respondents to give benefit of Pay Regulation 2001 to other employees of respondent company who were covered by exclusion Clause dated 27.4.2006.
10. Notification dated 27.4.2006 lays down that Pay Regulation of 2001 of M.P. Poorv Kshetriya Vidyut Vitran Company Ltd. (MPPKVVCL) will not b e applicable to employees of Rural Electrification Co-operative Societies absorbed in Company.
11. Petitioners fall within exclusion Clause notification dated 27.4.2006, therefore, they have not been extended the benefit of Pay Regulation 2001. Said benefit has not been extended by respondent company to any other employee except Panch Raj Tiwari. Said benefit is extended under feat of Contempt of Court by Panch Raj Tiwari. Absorbed employees of Multai Rural Electricity Co-operative Society has also been granted benefit of Pay Revision Regulation 2001. Petitioners had placed order No.15504 on record by which
benefit of Pay Revision Regulation 2001 is extended to empoyees of Rural Electricity Co-operative Society, Multai. It is submitted that Board of Directors passed resolution to give benefit of pay revision to employees of Rural Electricity Co-operative Society, Multai who had been absorbed in Company, therefore, respondents have committed contempt of court in not extending the benefit to petitioners.
12. This Court on 17.12.2019 passed following orders:-
"12. Though there was direction to make the payment within three months but despite lapse of period of more than one year, payment of dues have not been made to the petitioner, therefore, it is a clear case of non-compliance and contempt of order passed by this Court.
13. In view of the aforesaid, the concerned respondent is directed to make payment of the dues of the petitioner within a period of three months from today and file the compliance report before this Court positively before the next date. In case of non compliance of this order, this Court shall be constrained to pass order of personal presence of the concerned respondent."
On 31.1.2020 this Court passed following orders:-
"As prayed by learned counsel for the respondent No.2, list the case on 03.02.2020. If the order of this Court is not complied with, coercive steps shall be taken against the responsible officers."
Case was adjourned on 21.8.2020 and on 7.9.2020 directions were given in Conc No.1719/2019 to place compliance report and to tag all link matters
together. On 16.3.2022 again two weeks time was granted to file affidavit to comply with order dated 5.9.2018 passed by Apex Court.
Despite aforesaid orders, learned counsel for respondents, instead of filing compliance report, argued the case and submitted that there is no volunatary disobedience of order and substantial compliance of orders passed by Apex Court has been made.
13. Finding of Court regarding committing of Contempt is in respect of direction given at Point No.5 wherein direction was given to pay arrears of 6th & 7th Pay Commission within period of three months. Said benefits had already been extended to petitioners by order dated 5.12.2018. Only benefit of Pay Revision Regulation, 2001 has not been extended to petitioners. There is no finding in order dated 17.12.2019 that respondents had committed Contempt but only observation is made that order is not in compliance of observation by Supreme Court.
14. In view of aforesaid, cases are heard on merits whether respondents had committed contempt by voluntary disobedience of orders passed by this Court.
15. Multai Rural Electricity Co-operative Society is not part of Madhya Pradesh Poorv Kshetra Vidyut Vitran Company Ltd. but are employees of Madhya Pradesh Kshetra Vidyut Vitran Company Ltd. Apex Court ordered that if appellant i.e. Madhya Pradesh Poorv Kshetra Vidyut Vitran Company Ltd. has extended the benefit of Pay Revision Regulation 2001 despite notification dated 27.4.2006 to Rural Electricity Co-operative Society then employees of Rewa Society will not be discriminated.
1 6 . This Court cannot go beyond the orders passed by Court in Contempt Cases. Madhya Pradesh Poorv Kshetra Vidyut Vitran Company
Ltd. has not extended the benefit of Pay Revision Regulation 2001 to any absorbed employee of Rural Electricity Co-operative Society, Rewa. Absorbed employees of Multai Rural Electricity Co-operative Society are not employees of Madhya Pradesh Poorv Kshetra Vidyut Vitran Company Ltd. and there is no direction by Apex Court that if absorbed employees of Rural Electricity Co-operative Society of other companies has been granted benefit, then same be extended to petitioners also. Petitioners have not been discriminated as Madhya Pradesh Poorv Kshetra Vidyut Vitran Company Ltd. has not taken a decision to extend benefit of Pay Revision 2001 to absorbed employees of Rewa Rural Electricity Co-operative Society and there is no voluntary disobedience of order dated 5.9.2018 passed by the Apex Court in Civil Appeal Nos.9146-9148/2018 and order dated 6.10.2015 passed in W.P No.3547/2015 and order dated 3.4.2019 passed in W.P No.14594/2014 and connected matters.
17. Consequently, Contempt Petitions are dismissed.
(VISHAL DHAGAT) JUDGE mms
Digitally signed by MONSI M SIMON Date: 2022.07.09 15:43:39 +05'30'
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