Tukaram vs Arun Kumar Jain
2022 Latest Caselaw 9078 MP

                                                          1
                                   IN THE HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                    SA No. 1128 of 2022
                                            (TUKARAM Vs ARUN KUMAR JAIN AND OTHERS)

                        Dated : 07-07-2022
                              Shri Dharmendra Patel, learned counsel for the appellant.

                              Shri Anil Upadhyay, learned panel lawyer for the respondent no.6/State.

Learned counsel for the appellant submits that against the same judgment, S.A.No.771/2022 and S.A.No.1016/2022 have arisen, therefore, this case be listed along with S.A.No.771/2022 and S.A.No.1016/2022.

List this case along with S.A.Nos.771/2022 and 1016/2022 along with the

record after a week.

(DWARKA DHISH BANSAL) JUDGE

sh

Signature SAN Not Verified

Digitally signed by S HUSHMAT HUSSAIN Date: 2022.07.08 18:21:54 IST