Parvat Singh vs State Of M.P.
2022 Latest Caselaw 8944 MP

                                                             1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                             BEFORE
                                                HON'BLE SHRI JUSTICE SUJOY PAUL
                                                                &
                                          HON'BLE SHRI JUSTICE PRAKASH CHANDRA GUPTA
                                                      ON THE 5th OF JULY, 2022

                                               WRIT PETITION No. 14477 of 2022

                                      Between:-
                                1.    PARVAT SINGH S/O SHRI KAMAL SINGH, AGED
                                      ABOUT 49 YEARS, OCCUPATION: PRIVATE
                                      WORK WARD NO. 8 ANAND NAGAR KHIRKIYA,
                                      TEHSIL KHIRKIYA, DISTRICT- HARDA, M.P.

                                2.    RUKMANI BAI W/O SHRI PARVAT SINGH, AGED
                                      ABOUT 45 YEARS, OCCUPATION: PRIVATE
                                      WORK RESIDENCE AT WARD NO. 8 ANAND
                                      NAGAR KHIRKIYA TEHSIL KHIRKIYA DISTRICT
                                      HARDA (M.P.)

                                                                                      .....PETITIONER
                                      (BY SHRI L.C. CHOURASIA - ADVOCATE)

                                      AND

                                1.    STATE OF M.P. THROUGH COLLECTOR HARDA
                                      HARDA, M.P.

                                2.    THE SUB DIVISIONAL         OFFICER KHIRKIYA
                                      DISTRICT HARDA (M.P.)

                                3.    AS PI R E HOME FINANCE LIMITED BRANCH
                                      BHOPAL THROUGH REGISTERED AUTHORISED
                                      OFFICER KHHITIJ DUBEY S/O RAJESH DUBEY
                                      BRANCH ADDRESS F-1 PLOT NO. 62 M.P. NAGAR
                                      BHOPAL (M.P.)

                                4.    AUTHORIZED OFFICER ASPIRE HOME FINANCE
                                      L I M I T E D C/O MOTILAL OSWAL ROAD
                                      OPPOSITE PAREL S.T. DEPOT PRABHADEVI
                                      MUMBAI (MAHARASHTRA)

Signature Not Verified
  SAN                                                                               .....RESPONDENTS
                                      (BY SHRI RAJESHWAR RAO - GOVERNMENT ADVOCATE)
Digitally signed by DEVESH K
SHRIVASTAVA
Date: 2022.07.07 15:52:08 IST

                                     Th is petition coming on for admission this day, JUSTICE SUJOY
                                                                   2

                                PAUL passed the following:
                                                                   ORDER

Learned counsel for the appellant seeks to withdraw this petition in the light of judgment passed by Division Bench of this Court in WA No.784 of 2018 dated 13.07.2018 with liberty to approach the DRT.

Learned Government Advocate has no objection. Accordingly, the writ petition is dismissed as withdrawn with liberty as prayed for.

                                  (SUJOY PAUL)                                (PRAKASH CHANDRA GUPTA)
                                  JUDGE                                                        JUDGE
                                DevS




Signature Not Verified
  SAN

Digitally signed by DEVESH K SHRIVASTAVA Date: 2022.07.07 15:52:08 IST