Kripashankar Pathak vs State Of M.P.
2022 Latest Caselaw 8907 MP

                                                                           1
                                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                                  AT JABALPUR
                                                                   CRA No. 3536 of 2022
                                                         (KRIPASHANKAR PATHAK AND OTHERS Vs STATE OF M.P.)

                                    Dated : 04-07-2022
                                              Shri Arunoday Singh, learned counsel for the appellants.

                                              Shri   Yashovardhan      Shukla,    learned     Panel    Lawyer   for   the
                                    respondent/State.

Call for the report from Superintendent, District Jail, Sidhi about the period already undergone by the appellants Kripashankar Pathak and Sanjeev alias Raju Pathak who are convicted and sentended vide judgment dated

29.03.2022 in S.T.No.170/2019 by Shri Sidhi Lalit Kumar Jha 3rd Additional

Sessions Judge to the Court of 1st ASJ, Sidhi.

List after four weeks.

(DINESH KUMAR PALIWAL) JUDGE

Jasleen

Signature Not Verified SAN

Digitally signed by JASLEEN SINGH SALUJA Date: 2022.07.05 12:29:47 IST