Megha Dahayat vs The State Of Madhya Pradesh
2022 Latest Caselaw 10308 MP

                                                    1
                                 IN THE HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                     BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                        &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                             ON THE 29th OF JULY, 2022

                                      REVIEW PETITION No. 753 of 2022

                              Between:-
                         1.   MEGHA DAHAYAT D/O SHIV KUMAR DAHAYAT,
                              AGED ABOUT 29 YEARS, OCCUPATION: GUEST
                              FACULTY,  GOVERNMENT P.G.     COLLEGE
                              DISTRICT UMARIYA (MADHYA PRADESH)

                         2.   DR. MANISHA KHARE W/O ASHISH KHARE,
                              AGED ABOUT 43 YEARS, OCCUPATION: GUEST
                              FACULTY, GOVT. CHHATRASAL PG COLLEGE,
                              DISTRICT PANNA (MADHYA PRADESH)

                                                                              .....PETITIONERS
                              (BY SHRI R.K. KHARE - ADVOCATE)

                              AND

                         1.   THE STATE OF MADHYA PRADESH THROUGH
                              PRINCIPAL SECRETARY HIGHER EDUCATION
                              VALLABH    BHAWAN   BHOPAL  (MADHYA
                              PRADESH)

                         2.   THE COMMISIONER HIGHER EDUCATION
                              DEPARTMENT   SATPURA   BHAWAN   M.P.
                              SATPURA BHAWAN (MADHYA PRADESH)

                         3.   PRINCIPAL   SECRETARY   JANBHAGIDARI
                              SAMITI GOVT. PG COLLEGE UMARIYA M.P.
                              UMARIYA (MADHYA PRADESH)

                         4.   THE PRINCIPAL GOVT. PG COLLEGE UMARIYA
                              UMARIYA (MADHYA PRADESH)

                         5.   PRINCIPAL    SECRETARY    JANBHAGIDARI
                              SAMITI GOVT. PG CHHATRASAL PG COLLEGE
                              PANNA M.P. PANNA (MADHYA PRADESH)

                         6.   THE   PRINCIPAL   GOVT.   CHHATRASAL       PG
Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 8/1/2022
6:04:23 PM
                                                            2
                                 COLLEGE       PANNA      M.P. PANNA      (MADHYA
                                 PRADESH)

                                                                                         .....RESPONDENTS
                                 (SHRI ROHIT JAIN - GOVERNMENT ADVOCATE FOR THE
                                 RESPONDENTS)

                               This petition coming on for admission this day, Hon'ble Shri Justice
                         Ravi Malimath, Chief Justice passed the following:
                                                                ORDER

It is submitted that all the defaults have been cured. Hence, I.A.No.6932 of 2022 stands disposed off.

Shri Rohit Jain - Government Advocate takes notice for the respondents. This petition is filed seeking to review of the order dated 26.04.2022

passed by this Court in W.P.No.14334 of 2017.

It is submitted that the writ petition was disposed off in view of the detailed judgment passed by this Court dated 26.04.2022 in W.P.No.6159 of 2022. However, the facts therein pertain to the Engineering Course whereas the petitioners herein pertain to the Commerce Stream. Therefore, there was an error in applying the said judgment.

The said fact is not disputed by the respondents.

On considering the same, we are of the view that there was an error apparent on the face of the record. Consequently, the review petition is allowed. The order dated 11.05.2022 passed in W.P.No.14334 of 2017 is reviewed and recalled. W.P.No.14334 of 2017 is restored to file, to be heard on merits.

                              (RAVI MALIMATH)                                           (VISHAL MISHRA)
                                CHIEF JUSTICE                                                JUDGE
                         sj



Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 8/1/2022
6:04:23 PM