Bhupendra Singh Chauhan vs M.P. Housing And Infrastructure ...
2022 Latest Caselaw 10094 MP

                                                        1
                                IN THE HIGH COURT OF MADHYA PRADESH
                                              AT INDORE
                                                   WP No. 10465 of 2019
                  (BHUPENDRA SINGH CHAUHAN Vs M.P. HOUSING AND INFRASTRUCTURE DEVELOPMENT BOARD
                                                    AND OTHERS)

                                                       WP/10479/2019
               Dated : 21-07-2022
                           Shri. Rohit Sinnarkar appeared for Petitioner.
                           Shri. Rishi Paliwal, learned counsel for the Respondent No.1 and 2.

Counsel for petitioner submits that the issue involved in the present case is covered by the judgment dated 9.4.2013 passed in WP No.1058/2011.

Counsel for respondents prays for and is granted two weeks time to

examine the same and to make a statement before this court in this regard.

List after two weeks.

(VIJAY KUMAR SHUKLA) JUDGE

VM

Signature Not Verified Signed by: VARGHESE MATHEW Signing time: 21-07-2022 17:41:48