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Govind vs The State Of M.P.
2022 Latest Caselaw 10025 MP

Citation : 2022 Latest Caselaw 10025 MP
Judgement Date : 20 July, 2022

Madhya Pradesh High Court
Govind vs The State Of M.P. on 20 July, 2022
Author: Anjuli Palo

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1904 of 1998 (GOVIND Vs THE STATE OF M.P.)

Dated : 20-07-2022 None for the appellant.

Shri C.M. Tiwari, learned Government Advocate for the State. This appeal is pending since the year 1998. Since no one is appearing on behalf of the appellant, Shri Shesh Mani Mishra, Advocate who is present in Court and agreed to assist the Court, is appointed as Amicus Curiae through Legal Aid Services Committee.

Arguments heard finally. Reserved for delivery of judgment.

(SMT. ANJULI PALO) JUDGE

rj

Signature Not Verified SAN

Digitally signed by RAJESH KUMAR JYOTISHI Date: 2022.07.21 17:25:54 IST

 
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