Ganesh Prasad Agrawal vs The State Of Madhya Pradesh
2022 Latest Caselaw 10007 MP

                                                                1
                                             IN THE HIGH COURT OF MADHYA PRADESH
                                                          AT JABALPUR
                                                               BEFORE
                                             HON'BLE SHRI JUSTICE DINESH KUMAR PALIWAL
                                                        ON THE 20th OF JULY, 2022

                                              MISC. CRIMINAL CASE No. 14549 of 2012

                                        Between:-
                                1.      GANESH PRASAD AGRAWAL S/O SHRI GOPILAL
                                        AGRAWAL , AGED ABOUT 61 YEARS, VISHAL
                                        MEDICAL STORE, BUDHWARI BAZAR, SEONI
                                        (MADHYA PRADESH)

                                2.      MAHESH AGRAWAL S/O GOPILAL AGRAWAL ,
                                        AGED ABOUT 58 YEARS, VISHAL MEDICAL
                                        STORE, BUDHWARI BAZAR, DISTT.SEONI
                                        (MADHYA PRADESH)

                                3.      VISHAL AGRAWAL S/O GANESH PRASAD
                                        AGRAWAL , AGED ABOUT 31 YEARS, VISHAL
                                        MEDICAL     STORE,   BUDHWARI  BAZAR,
                                        DISTT.SEONI (MADHYA PRADESH)

                                                                                           .....PETITIONER
                                        (NONE FOR THE PETITIONERS)

                                        AND

                                1.      THE STATE OF MADHYA PRADESH THROUGH
                                        P.S. KOTWALI (MADHYA PRADESH)

                                2.      SANTOSH PANJWANI S/O KISHAN CHAND
                                        PANJWANI , AGED ABOUT 39 YEARS, SINDHI
                                        COLONY, DISTT.SEONI (MADHYA PRADESH)

                                                                                        .....RESPONDENTS
                                        (RESPONDENT NO.1 BY SHRI K.S. PATEL-PANEL LAWYER)

                                      This application coming on for hearing this day, the court passed the
                                following:
                                                                 ORDER

Signature Not Verified SAN As per the judgment dated 01.12.2021 passed in S.T. No.1300031/2014 Digitally signed by BIJU BABY Date: 2022.07.20 18:19:31 IST (State of M.P. vs. Ganesh Prasad Agrawal and another), it is revealed that

petitioners Ganesh Prasad Agrawal and Vishal Agrawal have been acquitted of the offence. Therefore, now the petition is rendered infructuous.

Consequently, this petition having been rendered infructuous is dismissed.

(DINESH KUMAR PALIWAL) JUDGE b

Signature Not Verified SAN

Digitally signed by BIJU BABY Date: 2022.07.20 18:19:31 IST