Nathu Singh vs State Of M.P.
2022 Latest Caselaw 188 MP

Citation : 2022 Latest Caselaw 188 MP
Judgement Date : 4 January, 2022

Madhya Pradesh High Court

Nathu Singh vs State Of M.P. on 4 January, 2022

Author: Gurpal Singh Ahluwalia

                                             1
                    THE HIGH COURT OF MADHYA PRADESH
                                 CRA-515-2010
                           Nathu Singh vs. State of M.P.

         Gwalior, Dated: 04.01.2022

              Shri R.K. Shrivastava, Counsel for the appellant.

              Shri C.P. Singh, Panel Lawyer for the respondent/State.

Heard finally.

Reserved for judgment.




         (G.S. Ahluwalia)                               (Deepak Kumar Agarwal)
             Judge                                              Judge

(alok)




ALOK KUMAR

2022.01.04 17:02:33 +05'30'

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