Ramnath vs Sadhulal
2022 Latest Caselaw 1198 MP

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                              The High Court Of Madhya Pradesh
                                        MP No. 4649 of 2021
                                        (RAMNATH AND OTHERS Vs SADHULAL AND OTHERS)

                      Jabalpur, Dated : 25-01-2022
                            Heard through Video Conferencing.

                            Mr. Vijayendra Singh Choudhary, learned counsel for petitioner.
                            Petitioner has filed this petition challenging order dated 08.12.2021

                      passed by 4th Additional District Judge Satna, by which application preferred
                      by petitioner for consolidation of suit was dismissed.
                            Issue notices to respondents on payment of PF within seven days.

Till next date of hearing, final judgment in Civil Suit i.e. R.C.S.No.60- A/2013 shall not be passed.

Registry is directed to link this matter along with M.P.Nos.384- 342/2017.

List this matter immediately after service of notices on respondents. Certified copy as per rules.

                                                                               (VISHAL DHAGAT)
                                                                                    JUDGE

                      nd




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