Smt. Aasha Devi vs Rishikesh
2022 Latest Caselaw 118 MP

                                                           1          MP. 1475/2021



                                         The High Court of Madhya Pradesh
                                          MISC. PETITION No. 1475/2021
                            (Smt. Asha Devi vs. Rishikesh and Another)
        Gwalior dated 03.01.2022
              Shri Sarvesh Sharma, learned counsel for the petitioner.
              Shri M.L.Sharma, learned counsel for the respondents

Heard.

This Misc. Petition under Article 227 of the Constitution of India is at the behest of the petitioner/defendant taking exception to the order dated 24.03.2021 passed in Civil Suit No. 174A/2018. By the said order, the trial Court has rejected the defendant's application filed vide IA No. 2/2020 under Section 10 of the Code of Civil Procedure.

Upon hearing learned counsel for the parties, this Court refrains from commenting anything on rival contentions advanced and the impugned order, however it shall be expedient to order that the proceedings in Civil Suit No. 174A/2018 pending in the Court of First Civil Judge Class-2, Bhind may go on but no final judgment shall be passed till disposal of Civil Suit No. 92A/2018 pending in the Court of Civil Judge Class-1, Bhind. The trial Court is directed to decide Civil Suit No. 92A/2018 as early as possible, preferably within a period of nine months.

With the aforesaid, misc. petition stands disposed of. It is made clear that this Court has not expressed any opinion on the merits of the case.

Let a copy of the order passed today be sent to the concerning trial Courts for compliance.

                                                                  (Rohit Arya)
(yog)                                                               Judge



                                        YOGESH VERMA
                                        2022.01.04
                     VALSALA
                     VASUDEVAN
                     2018.10.26
                     15:14:29 -07'00'
                                        11:58:39 +05'30'