Kallu @ Brijesh Sharma vs State Of M.P.
2022 Latest Caselaw 1140 MP

Citation : 2022 Latest Caselaw 1140 MP
Judgement Date : 24 January, 2022

Madhya Pradesh High Court

Kallu @ Brijesh Sharma vs State Of M.P. on 24 January, 2022

Author: Gurpal Singh Ahluwalia

                                              1
                      THE HIGH COURT OF MADHYA PRADESH
                                    CRA-710-2012
                        Kallu @ Brijesh Sharma vs. State of M.P.

         Gwalior, Dated: 24.01.2022

               Shri R.K.Sharma, Senior Advocate with Shri V.K. Agarwal, Counsel

         for the appellant.

               Shri R.K. Awasthi, Public Prosecutor for the State.

               Heard finally.

               Reserved for judgment.



         (G.S. Ahluwalia)                                (Deepak Kumar Agarwal)
             Judge                                               Judge

(alok)




ALOK KUMAR
2022.01.24

16:26:22 +05'30'

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