The State Of Madhya Pradesh vs Salitabai
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The High Court Of Madhya Pradesh MCRC No. 50752 of 2020 (THE STATE OF MADHYA PRADESH Vs SALITABAI)

Jabalpur, Dated : 14-02-2022 Shri S.K. Malvi, Panel lawyer for the applicant State.

Learned counsel for the applicant State prays for and is granted a week's time to argue the matter armed with relevant judgments.

As prayed, list in the next week.

                                             (SUJOY PAUL)                                         (ARUN KUMAR SHARMA)
                                                JUDGE                                                    JUDGE

                                        sh




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