Citation : 2022 Latest Caselaw 16635 MP
Judgement Date : 14 December, 2022
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 18046 of 2016
(SMT. NAJMA PATHAN Vs THE STATE OF MADHYA PRADESH AND OTHERS)
WP/18047/2016, WP/18048/2016, WP/19036/2016, WP/19038/2016, WP/19860/2016
Dated : 14-12-2022
Shri Prabhat Kumar Shukla - Advocate for petitioner.
Shri Amit Kumar Sharma - Government Advocate for
respondents/State.
Counsel appearing for the petitioner submitted that case of petitioner is
covered by judgment passed in W.P. No. 1892/2008.
Copy of the judgment be supplied to counsel appearing for the State. List the matter after four weeks for consideration. .
(VISHAL DHAGAT) JUDGE
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Signature Not Verified Signed by: VINOD KUMAR TIWARI Signing time: 12/15/2022 11:29:00 AM
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