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Vikram @ Rinku vs The State Of Madhya Pradesh
2022 Latest Caselaw 16554 MP

Citation : 2022 Latest Caselaw 16554 MP
Judgement Date : 13 December, 2022

Madhya Pradesh High Court
Vikram @ Rinku vs The State Of Madhya Pradesh on 13 December, 2022
Author: Subodh Abhyankar
                                        1


                            HIGH COURT OF MADHYA PRADESH
                                   BENCH AT INDORE

                                      Cr.Appeal No.1187/2014



               INDORE, Dated :30.06.2022
                    Shri Sanjay Kumar Sharma, learned counsel for the appellants.
                    Shri Akash Sharma , learned Govt. Advocate for the respondent/State.

Arguments heard. Reserved for judgment.


                  (Subodh Abhyankar)                            (Satyendra Kumar Singh)
                          Judge                                         Judge



INDORE Dated:13.12.2022

Judgment delivered separately, signed and dated.



                   (Subodh Abhyankar)                              (Satyendra Kumar Singh)
                       Judge                                              Judge

  sh/-

SEHAR HASEEN
2022.12.14
11:53:00
+05'30'
 

 
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