Ajay Kumar Chaturvedi vs The State Of Madhya Pradesh
2022 Latest Caselaw 16473 MP

                                                            1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                     CRA No. 3030 of 2022
                                       (AJAY KUMAR CHATURVEDI Vs THE STATE OF MADHYA PRADESH)

                         Dated : 12-12-2022
                               Shri Manish Datt, learned Senior Advocate with Shri Mayank

                         Sharma,learned counsel for the appellant.
                               Shri Pramod Choubey, learned Deputy Government Advocate for the
                         respondent/State.

Call for the report from the Superintendent Central Jail, Bhopal about the

period already undergone by the appellant-Ajay Kumar Chaturvedi so far in connection with S.T.No.349/15 judgment dated 16.03.2022 by Seventh ASJ, Bhopal.

List immediately after receipt of report.

(DINESH KUMAR PALIWAL) JUDGE

b

Signature Not Verified Signed by: BIJU BABY Signing time:

12/13/2022 5:25:49 PM