Mohd.Shareef Khan vs Mohd.Hanif & Ors.
2022 Latest Caselaw 16297 MP

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                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      SA No. 1093 of 1998
                                               (MOHD.SHAREEF KHAN Vs MOHD.HANIF & ORS.)

                           Dated : 08-12-2022
                                 Shri Imtaiz Hussain, Senior Advocate assisted by Shri Mohd. Sazid

                           Khan, Advocate for the appellants.
                                 Shri Rashid Sohil Siddique, Senior Advocate assisted by Shri Mohd.
                           Amzad Ansari, Advocate for the respondents.

Arguments heard. Reserved for judgment.

(DWARKA DHISH BANSAL) JUDGE

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Signature Not Verified Signed by: PRASHANT BAGJILEWALE Signing time: 12/12/2022 6:15:01 PM