The State Of Madhya Pradesh vs Shankar Singh Gurjar
2021 Latest Caselaw 6213 MP

Citation : 2021 Latest Caselaw 6213 MP
Judgement Date : 29 September, 2021

Madhya Pradesh High Court

The State Of Madhya Pradesh vs Shankar Singh Gurjar on 29 September, 2021

Author: Gurpal Singh Ahluwalia

                                                                  1

                                        THE HIGH COURT OF MADHYA PRADESH

                                                         CRA-1046-2014
                                       (State of M.P. Vs. Shankar Singh Gurjar & Others)

                                Gwalior, Dated: 29.09.2021

                                     Shri C.P. Singh, learned counsel for appellant/State.

                                     Shri Madhukar Kulshreshtha, learned counsel for respondents.

Arguments heard.

Reserved for judgment.


                                (G.S. Ahluwalia)                       (Rajeev Kumar Shrivastava)
                                    Judge                                        Judge

Aman


  AMAN TIWARI

2021.09.30 17:16:06 +05'30'

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