Laabh Singh vs The State Of Madhya Pradesh
2021 Latest Caselaw 6101 MP

Citation : 2021 Latest Caselaw 6101 MP
Judgement Date : 27 September, 2021

Madhya Pradesh High Court

Laabh Singh vs The State Of Madhya Pradesh on 27 September, 2021

Author: Vivek Rusia

                                                   1                              MCRC-43514-2021
                        The High Court Of Madhya Pradesh
                                  MCRC-43514-2021
                                   (LAABH SINGH Vs THE STATE OF MADHYA PRADESH)

             2
             Indore, Dated : 27-09-2021
                       Heard through Video Conferencing.
                       Shri Nilesh Dave, learned counsel for the applicant.
                       Shri Mukesh Sharma, learned Panel Lawyer for the respondent/State.

Learned counsel for the applicant prays time to examine the judgment passed in case of Union of India through Narcotics Control Bureau Vs. Md.

Nawaz Khan (Criminal Appeal No.1048/2021).

List after three weeks.

(VIVEK RUSIA) JUDGE

Praveen

Digitally signed by PRAVEEN NAYAK Date: 2021.09.28 18:59:19 +05'30'

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