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Girraj Ghuraiya vs State Of M.P.
2021 Latest Caselaw 5712 MP

Citation : 2021 Latest Caselaw 5712 MP
Judgement Date : 20 September, 2021

Madhya Pradesh High Court
Girraj Ghuraiya vs State Of M.P. on 20 September, 2021
Author: Gurpal Singh Ahluwalia
                                              1
                      THE HIGH COURT OF MADHYA PRADESH
                                   CRA-269-2009
                           Girraj Ghuraiya vs. State of M.P.

         Gwalior, Dated: 20.09.2021

               Shri R.K. Sharma, Senior Advocate with Shri V.K. Agrawal, Counsel

         for the appellant.

               Shri C.P. Singh, Panel Lawyer for the respondent/State.

Shri S.K. Shrivastava, Counsel for the complainant.

Heard finally.

Reserved for judgment.




         (G.S. Ahluwalia)                                (Deepak Kumar Agarwal)
             Judge                                               Judge

(alok)




ALOK KUMAR

2021.09.21 15:16:06 +05'30'

 
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