Jagannath Singh vs The State Of Madhya Pradesh
2021 Latest Caselaw 5642 MP

                                                        1                             WP-11368-2010
                              The High Court Of Madhya Pradesh
                                         WP-11368-2010
                                (JAGANNATH SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                      12
                      Jabalpur, Dated : 17-09-2021
                            Heard through Video Conferencing.
                            Shri Sanjay Patel, learned counsel for the petitioner.
                            Shri Shivam Hazari, learned Panel lawyer for the respondents/State.

Counsel appearing for the petitioner submits that the controversy involved in the petition is squarely covered by the judgment passed by this

Court in the case of Kailash Babu Rai Vs. State of M.P. and others reported in 2008 (3) MPLJ 648.

Learned counsel appearing for the State prays for and is granted a week's time to verify the aforesaid aspect.

List the matter in the next week.

                                                                               (VISHAL MISHRA)
                                                                                    JUDGE


                      AM




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Date: 2021.09.17
18:24:08 IST